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P.V. Ramana vs K J Muralidhar 3 Others And Others
2024 Latest Caselaw 8472 AP

Citation : 2024 Latest Caselaw 8472 AP
Judgement Date : 13 September, 2024

Andhra Pradesh High Court - Amravati

P.V. Ramana vs K J Muralidhar 3 Others And Others on 13 September, 2024

APHC010532512012
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3460]
                          (Special Original Jurisdiction)

         FRIDAY, THE THIRTEENTH DAY OF SEPTEMBER
             TWO THOUSAND AND TWENTY FOUR

                               PRESENT

       THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

           CIVIL MISCELLANEOUS APPEAL NO: 55/2012

Between:

P.v. Ramana                                        ...APPELLANT

                                 AND

K J Muralidhar 3 Others and Others             ...RESPONDENT(S)

Counsel for the Appellant:

   1. K RAMAMOHAN

Counsel for the Respondent(S):

   1. K SRINIVAS

The Court made the following:
        THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

         CIVIL MISCELLANEOUS APPEAL NO.55 of 2012

JUDGMENT:

1. The present appeal is filed aggrieved by the order dated 04.01.2012 in I.A.No.56 of 2010 in O.S.No.12 of 2010 passed by the I Additional District Judge, Chittoor, Chittoor District.

2. This Court on 10.12.2012 made the following interim order:-

"This Court already granted an order of status quo with regard to possession initially for a period of two days, by order dated 30.01.2012 and thereafter, the same was directed to be continued until further orders, by order dated 02.02.2012.

In the absence of any application seeking to vacate the said interim order, interim order dated 30.01.2012 as modified on 02.02.2012 is made absolute."

The said interim order is in vogue as on today. Even though notices were served to the respondents, there is no representation on their behalf.

3. Therefore, making the interim order absolute, the Civil Miscellaneous Appeal is disposed of.

There shall be no order as to costs. As a sequel, pending applications, if any, shall stand closed.

_______________________ NYAPATHY VIJAY, J Date: 13.09.2024

IS THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL REVISION PETITION NO.55 of 2012

Date: 13.09.2024

.

IS

 
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