Kommineni Prakash Rao, vs Devineni Gopi,
2024 Latest Caselaw 8161 AP

Andhra Pradesh High Court - Amravati

Kommineni Prakash Rao, vs Devineni Gopi, on 9 September, 2024

Author: R. Raghunandan Rao

Bench: R Raghunandan Rao

 APHC010196262023
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                           [3488]
                             (Special Original Jurisdiction)

                    MONDAY, THE NINTH DAY OF SEPTEMBER
                      TWO THOUSAND AND TWENTY FOUR
                                   PRESENT
         THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
                THE HONOURABLE SRI JUSTICE HARINATH.N
                         WRIT APPEAL NO: 435/2023
Between:
Kommineni Prakash Rao,                                            ...APPELLANT
                                      AND
Devineni Gopi and Others                                        ...RESPONDENT(S)
Counsel for the Appellant:
  1. KURUVA NAGANNA
Counsel for the Respondent(S):
  1. GP FOR REVENUE
  2. V SURYA KIRAN KUMAR
  3. SANTHI CHANDRA (Jr. Standing Counsel for CBIC)
The Court made the following Judgment: (per Hon'ble Sri Justice R. Raghunandan Rao)
      There is no appearance for the appellant on the last few occasions and
no appearance for the appellant today also, despite the Writ Appeal being
posted for dismissal.

       Accordingly, this Writ Appeal is dismissed for default. There shall be no
order as to costs.

       As a sequel, pending miscellaneous petitions, if any, shall stand closed.


                                                   ________________________
                                                   R. RAGHUNANDAN RAO, J.

________________ HARINATH.N, J.

BSM HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

AND

HONOURABLE SRI JUSTICE HARINATH.N

W.A No.435 OF 2023 (per Hon'ble Sri Justice R. Raghunandan Rao)

Date: 09.09.2024

BSM