The State Of Andhra Pradesh vs Kum C V Ramani
2024 Latest Caselaw 8159 AP

Citation : 2024 Latest Caselaw 8159 AP
Judgement Date : 9 September, 2024

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs Kum C V Ramani on 9 September, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.W.A.No.229 of 2023
                            PROCEEDING SHEET
Sl.No.    DATE                                                 Office
                                     ORDER

Note

22. 09.09.2024 RRR,J & HN,J

Reserved for judgment.

_______ RRR,J

______ HN,J KPV

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