Andhra Pradesh High Court - Amravati
Karri Suryachandra Rao Suraiah, vs Karri Narayanayadied on 5 September, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMA
THURSDAY, THE FIFTH DAY OF SEPTEMBER,
TWO THOUSAND AND TWENTY FOUR ;
HPRESENT:
THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA KRISHNA RAO
SA NO: 486 OF 2023
sa
y
Between:
1. Karri Suryachandra Rao @ Suraiah,
S/o, Venkateswarlu, age:77 years,
R/o. Bazaramma Hotel, Neelagallu Camp,
Manyam Taluq, Rayachur District, Karnataka State.
2. Karri Kanakalah, S/o. Late Venkateswarlu,
Age: 74 years , R/o. D.No, 7-227,
Near Brahmamgari Temple, Inkollu Village,
Parchur, Prakasam District,
3. Annabathuni Kanakambaram, (Died)
W/o. Lste Venkata Rao, Age: 58 years ,
R/o. Lakshmipuram Post, Santhanuthalapadu Mandal,
Prakasam District.
4. Karri Ranga Rao, S/o. Late Narasimhaswamy,
Age: 66 years , R/o. D. No. 2-163/1,
Near Girls High School, Gollapalemn Road,
Inkoliu Vilage and Mandal,
Prakasam District.
5. Narne Kasturi, W/o, Prasad,
Age: 62 years , Cultivation, R/o, Gallapalem Road,
Inkollu Village and Mandal, Prakasam District,
6. Karri Ayyanna, S/O. Late Narasimhaswamy,
Age: 58 years , R/o. D. No. 2-163, Near Girls High School,
Gollapaiem Road, Inkoflu Village and Mandal,
Prakasam District.
7. Karri Anjamma, W/o. Late Subba Rao,
Age: 79 years , R/o. D. No. 8-167/A, Near Vigneswara Temple,
Inkallu Village and Mandal, Prakasam District.
8. Karri Jhansi, W/o. Katragadda Ravindra Rao,
Cultivation, R/o. D. No. 101, Sri Homes Suha Apartments,
2
Monikonda, Hyderabad,
9. Karri Ramesh Babu, S/o. Late Subbarao,
Age: 60 years , R/o, Near Vishwanath Chennai Hall,
Kasthuri Ba Road , Chilakaluripet Town,
Chilakaluripet, Guntur District.
10. Karri Padma , D/o. Late Subba Rao, .
Age: 49 years, Cultivation, R/o. D. No. 8-167/A,
Near Vigneswara Temple, Inkollu Vilage and Mandal,
Prakasam District.
i1. Karri Sitharamaiah, S/o. Rangaiah,
Age: 79 years , R/o. Narne Vari Veedhi,
Near Nagulucheruvu, Inkollu Village and Mandal,
Prakasam District.
12, Naidu Prameela, W/o. Late Nagaiah,
Age: 72 years , Cultivation, R/o. Near Girl High School,
Inkollu Village and Mandal, Prakasam District.
13. Narne Seshaiah, S/o, Late Raghavaiah,
Age: 70 years , Cultivation, R/o. Near Rama Mandiram,
Inkollu Vilage and Mandal, Prakasam District.
14. Narne Brahmaiah S/o. Late Raghavaiah,
Age: 67 years, Cultivation, R/o. Near Andhra Bank,
Inkoliu Village and Mandal, Prakasam District.
15. Naidu Lakshmi, W/o. Lakshmi Narayana@ Bullaiah,
Age: 64 years ,R/o, Krishna Nagar,Inkollu Village and Mandal,
Prakasam District.
16. Karri Virnala, W/o. Ramaiah,
Age: 60 years, Cultivation, R/o. Mittapalem,
Inkollu Vilage and Mandal, Prakasam District.
17. Mupparaju Bhavani, W/o. Bapuli,
Age: 56 years , Cultivation, R/o. Near Surya Public Schoal,
Inkollu Village and Mandal,Prakasam District.
18. Kothapalli Nirmala, W/o. Siva Satyanarayana,
Age: 54 years, Cultivation, R/o. Chinnagajuluru Village,
Tenali Mandal, Guntur District.
19. Ravi Yamini, W/o. Bala Sankara Rao,
Age: 27 years , Cultivation, R/o. Lakshmi Venkateswara Nagar,
Backside of Society Building, Parchur Road,
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inkollu Village and Mandal, wacom District.
20. Maddineni Prasanna Kurnar, S/o. Sivaiah,
Age: 32 years , Cultivation, R/o. Near Ankammapuram,
Inkollu Village and Mandal, Prakasam District.
21. Bandla Srinivas Rac, S/o. Krsihanamma,
Age: 54 years , Cultivation, R/o. Mittapalem, Near Rama
MAndiram,
Inkollu Vilage and Mandal, Prakasam District.
22. Veildi Padma, W/o. Veeraswamy,
2
Age: 51 years , Cultivation, R/o. Near Surya Public School,
Gollapaiem, Inkollu Village and Mandal, Prakasam District.
3. Narne Shakuntala, W/o. Seshaiah,
Age: 57 years , Cultivation, R/o. Mittapalem, Near Rama
Mandiram,
2
1
1
1
i
Inkollu Vilage and Mandal, Prakasam District.
4, K. (Manukonda) Padma, W/o. Srinivasa Rao,
Age: 44 years , housewife, R/o. D. No, 51-8-40/2,
Marthi Towers, KRM Colony, Seetharnmmadhara,
Visakhapatnam. ..Petitioners/Appeliants
AND
. Karri Narayana (Died) 1st plaintiff)
. Karri Hari Babu, S/o. Rathaiah,
Réo. Inkollu Vilage and Mandal,
Prakasam District .Respondents/ petitioners in
IA NO. 246/2015
. Maddineni Narasimham Karri Narayana (Died) (R1)
. Maddineni Tiasamma (Died) (R2)
. Karri Narasimhaswamy (Died) (R3)
. Karri Ramanamma (Died) (R4)
. Bandla Srimannarayana (Died) (R45)
. Karri Venkateswarlu (Died) (R6)
. Karri Subba Rao (Died) (R7)
0. Karri Hari Babu @ Harinarayana (Died) (R8)
i. Narne Saraswathamma (Died) (R9)
2. Karri Nagamma (Died) (R10)
3. Chinnam Subbaravamma (Died) (R13)
14. Maddineni Tulasamma (Died) (R22)
i
5. K. Lalitharnma (Died) (R23)
16. T. Sankaraiah (Died) (R24)
1
7. Karri Gapalaswamy (Died) (R25)
18. Karri Vardhanamma (Died) (R27)
19. Bandla Kamalamma (Died) (R28)
20, Karri Bhanumathi (Died) (R36)
21. Bandla Subba Rao, S/o. Late Srimanarayana,
Age: 46 years, working as Principal in Jawahar Navodaya
Vidhyalayam,R/o. Sirpur Kakaj Nagar,Adilabad District,
Telangana State. (R39)
22. Bandla Chakrapani, S/o. Late Srimanarayana,
Age: 48 years, working as Principal in Jawahar Navodaya
Vidhyalayam,R/o. Sirpur Kakaj Nagar, Adilabad District,
Telangana State. (R40)
23. Bandla Veeranjaneyulu, S/o. Late Srimannarayana,
Age: 40 years, Business, R/o. H.No. 23/22, Flat No. 202,
R.R. Residency, Near Jyothi Theatre,
Jyothi Nagar, Ramachandrapuram (BHEL), (R41)
Medak District, Telangana State.
24. Karri Rangaswamy (died!) (R45).
.. Respondents
Petition under Order 41 Rule & of CPC is filed praying that in the
circumstances stated in the memorandum of grounds filed in support of the
petition, the High Court may be pleased fo grant stay of all further proceedings
in judgment and decree dated 03.05.2023 jn A.S.No.41/202 passed by the
Principal District Judge, Ongole. Pending disposal of SA No. 456 of 2023, on
the file of the High Court.
Petition coming on for hearing, upon perusing the Petition and the
affidavit filed in Support thereof and the earler order of the High Court dated
17.11.2023, 22.03.2024 & 05.05.2024 made herein and upon hearing the
argumenis of SRI DEV] PRASAD MANGALAPURI Advocate for the Petitioner,
the Court made the following:
ORDER:
Vine
. "At request of leanred counsel the respondents, post the matter
after three (03) weeks.
interim order granted earlier is extended tH then."
SDI- A. VIJAYA BABU Y
ASSISTANT REGISTRAR _
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4. The Principal District Judge, Ongole, F
9 One CC to SRI. DEVI PRASAD MANGALAPURI Advocate [OPUC}]
3. One spare copy
rakasam District.
HIGH COURT
VGKR, J
DATED:06.09.2024
POST THE MATTER AFTER THREE (03) WEEKS
ORDER
INTERIM ORDER EXTENDED
