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Pasupureddy Suryanarayana, ... vs The State Of Ap., Rep Pp.,
2024 Latest Caselaw 8051 AP

Citation : 2024 Latest Caselaw 8051 AP
Judgement Date : 4 September, 2024

Andhra Pradesh High Court - Amravati

Pasupureddy Suryanarayana, ... vs The State Of Ap., Rep Pp., on 4 September, 2024

HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

MAIN CASE No.Crl.A.No.673 of 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER NOTE No.

7. 04.09.2024 KSR,J & SRK,J (per Hon'ble Sri Justice K.Suresh Reddy)

The Criminal Appeal is closed. (Vide Separate Judgment)

__________________ K.SURESH REDDY,J

______________________ K.SREENIVASA REDDY,J

SAB / TSNR

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