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K.Ramakrishna vs M.Suryanakantham
2024 Latest Caselaw 7997 AP

Citation : 2024 Latest Caselaw 7997 AP
Judgement Date : 3 September, 2024

Andhra Pradesh High Court - Amravati

K.Ramakrishna vs M.Suryanakantham on 3 September, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: S.A.No.346 of 2002

                  PROCEEDING SHEET

SL.   DATE                          ORDER                          OFFICE
NO                                                                  NOTE
.

09 03.09.2024 TMR,J

Learned counsel for respondent requested time to furnish details of death and particulars of legal representatives of the respondent.

No representation on behalf of appellant. List after three weeks. Registry is directed to delete the caption 'for Judgment'.

_________ TMR, J GRL SL. DATE ORDER OFFICE NO NOTE .

 
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