Paladugu Bala Sekhara Rao vs Paladugu Madhushudhana Rao 2 Ors
2024 Latest Caselaw 9794 AP

Andhra Pradesh High Court - Amravati

Paladugu Bala Sekhara Rao vs Paladugu Madhushudhana Rao 2 Ors on 23 October, 2024

APHC010461482012
                   IN THE HIGH COURT OF ANDHRA
                               PRADESH
                                                                [3470]
                            AT AMARAVATI
                     (Special Original Jurisdiction)

     WEDNESDAY ,THE TWENTY THIRD DAY OF OCTOBER
          TWO THOUSAND AND TWENTY FOUR

                             PRESENT

     THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

       THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

          CIVIL MISCELLANEOUS APPEAL NO: 179/2012

Between:

Paladugu Bala Sekhara Rao                             ...APPELLANT

                                AND

Paladugu Madhushudhana Rao 2 Ors and             ...RESPONDENT(S)
Others

Counsel for the Appellant:

   1. SAI GANGADHAR CHAMARTY

Counsel for the Respondent(S):

   1. MEKA RAJASEKHARA REDDY

The Court made the following:

JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari)

This appeal has been filed by the appellant being aggrieved

from the dismissal order to grant temporary injunction, dated

27.10.2011, passed in I.A.No.152 of 2011 in O.S.No.71 of 2011 on

the file of the Court of the learned VII Additional District & Sessions

Judge (Fast Tract Court), Vijayawada.

(RNT,J & VN,J C.M.A.NO.179 OF 2012 )

2. Sri Sai Gangadhar Chamarty, learned counsel for the

appellant submits that the suit in O.S.No.71 of 2011 on the file of

the Court of the learned VII Additional District & Sessions Judge

(Fast Tract Court), Vijayawada, itself has been decreed on

06.12.2023, and consequently this appeal has been rendered

infructuous.

3. Recording the same, the Civil Miscellaneous Appeal is

dismissed as infructuous.

4. No order as to costs.

5. As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

____________________ RAVI NATH TILHARI, J

__________________ NYAPATHY VIJAY,J

Date : 23.10.2024 RPD.

(RNT,J & VN,J C.M.A.NO.179 OF 2012 )

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL MISCELLANEOUS APPEAL NO: 179 of 2012

DATE :23.10.2024

RPD