Dr. P. Prabhakar Rao vs The State Of Andhra Pradesh
2024 Latest Caselaw 9530 AP

Andhra Pradesh High Court - Amravati

Dr. P. Prabhakar Rao vs The State Of Andhra Pradesh on 21 October, 2024

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

   MAIN CASE:     W.P.No.22520 of 2024

                        PROCEEDING SHEET

SL.                                                                   OFFICE
No. DATE                                 ORDER
                                                                      NOTE
HCJ
 3. &21.10.2024
      RSR, J R RNT,J & VN,J

                      The petitioner has filed this petition for
                direction   to     the    respondents   herein   to

implement the orders of the Andhra Pradesh Tribunal at Hyderabad, passed in O.A.No.8289 of 2010, dated 13.05.2012.

2. Learned counsel for the petitioner submits that the controversy is same, as was in W.P.No.14253 of 2024 in the case of S.Madhusudhana Raju and Others, decided on 18.07.2024, and so the present writ petition is squarely covered by the said judgment.

3. The learned Government Pleader for Services-IV shall obtain instructions in that aspect, as prayed.

4. Post on 07.11.2024.

______ RNT,J

_____ VN,J RPD

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