Citation : 2024 Latest Caselaw 9486 AP
Judgement Date : 19 October, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.9720 of 2016 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 03 19.10.2024 NJS,J
List the matter under the caption 'for judgment' on 04.11.2024.
In the meanwhile, learned Government Pleader may secure better instructions, if any.
______ NJS, J Ssv
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