Bonu Srinu, Srikakulam Dt., vs The State Of Ap., Rep Pp.,
2024 Latest Caselaw 9393 AP

Andhra Pradesh High Court - Amravati

Bonu Srinu, Srikakulam Dt., vs The State Of Ap., Rep Pp., on 16 October, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: Criminal Appeal Nos.340 and 537 of 2016

PROCEEDING SHEET

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10) 16.10.2024 KSR, J & SRK, J

Heard Sri O. Manohar Reddy, learned Senior Counsel representing Sri Vinod Kumar Tarlada, learned counsel for the appellant/A1 in Crl.Appeal No.340 of 2016, Sri P. Nagendra Reddy, learned counsel appearing on behalf of the appellant/de facto complainant in Crl.Appeal No.537 of 2016 and Sri Anand Kumar Kochiri, learned Assistant Public Prosecutor.

Post on 22.10.2024 under the caption 'for judgment'.

___________________ K.SURESH REDDY, J

_______________________ K.SREENIVASA REDDY, J Nsr

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