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Vechalapu Govinda Rao Govinda, vs State Of A.P.,
2024 Latest Caselaw 9357 AP

Citation : 2024 Latest Caselaw 9357 AP
Judgement Date : 15 October, 2024

Andhra Pradesh High Court - Amravati

Vechalapu Govinda Rao Govinda, vs State Of A.P., on 15 October, 2024

Author: K.Suresh Reddy

Bench: K Suresh Reddy

APHC010278042016
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                         [3486]
                          (Special Original Jurisdiction)

               TUESDAY ,THE FIFTEENTH DAY OF OCTOBER
                  TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

           THE HONOURABLE SRI JUSTICE K SURESH REDDY

        THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY

                    CRIMINAL APPEAL NO: 287/2016

Between:

   1. VECHALAPU GOVINDA RAO @ GOVINDA, S/O. SURYANARAYANA,
      R/O. CHEEPURUVALASA KOTHAVALASA MANDAL, VIZIANAGARAM
      DISTRICT.

                                                              ...APELLANT

                                    AND

   1. STATE OF A P, Rep., by its Public Prosecutor, High Court at
      Hyderabad.

                                                            ...RESPODENT

Counsel for the Apellant:

   1. P DURGA PRASAD

Counsel for the Respodent:

   1. PUBLIC PROSECUTOR (AP)

The Court made the following:

JUDGMENT :

- (Per the Hon'ble Sri Justice K.Suresh Reddy)

When the matter is taken up for hearing, learned Assistant Public

Prosecutor, on written instructions, furnished by the Jailor, Central Prison,

Visakhapatnam, vide Lr.No./CP/VSP/CRC/1774/2020 dated 22.03.2020, states that the sole appellant, while undergoing treatment, died on 22.03.2020

at 3.00 A.M., in King George Hospital, Visakhapatnam.

2. Learned counsel for the appellant also confirms the factum of death of

appellant.

3. In view of the death of the sole appellant, the Criminal Appeal is

dismissed as abated.

Consequently, miscellaneous petitions, if any, pending shall stand

closed.

JUSTICE K.SURESH REDDY

_____________________________ JUSTICE K.SREENIVASA REDDY

Dt. 15.10.2024

SAB / TSNR

THE HON'BLE SRI JUSTICE K.SURESH REDDY

AND

THE HON'BLE SRI JUSTICE K.SREENIVASA REDDY

Criminal Appeal No.287 of 2016

Date: 15.10.2024

SAB / TSNR

 
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