Citation : 2024 Latest Caselaw 9289 AP
Judgement Date : 14 October, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.A.S.No.1473 of 2003
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
15. 14-10-2024 VGKR, J
Heard Sri Maheswara Rao Kuncheam,
learned counsel for the appellant(s) and
Sri Srinivasa Rao Basava, learned counsel
representing on behalf of Sri Srinivasa Reddy,
learned counsel for the respondent(s).
'Reserved for Judgment'.
_________ VGKR, J CVD
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