Andhra Pradesh High Court - Amravati
K Rajasekhar vs Segu Venkata Naga Pullaiah on 5 November, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
TUESDAY, THE FIFTH DAY OF NOVEMBER,
TWO THOUSAND AND TWENTY FOUR
PRESENT:
THE HONOURABLE MS JUSTICE BS BHANUMATHI
CIVIL REVISION PETITION NO: 762 OF 2094
Seaiween:
K Rajasekhar, Sfo late Subbarao, Aged about 35 years, Private Employee,
Rio. Rythunagarm, Nandyal, Nandyal District, Presently Residing at Flat
No.502, YVS Naga Bala Residency, Mahathma Gandhi inner ing road,
Reddypalem, Agrthavarpadu, Guntur District.
FPelitioner/ Judgment Debtor No.3
AND
i. Segu Venkata Naga Pullaiah, Sfo Venkata Subbdaiah, Aged about 76
years, Business, Rio H.Ne.22/139C, Kote sireel, Nandyal, Kurnoni
District.
Kammampatl Subbarao, { Died).
Pa}
os
Kammampall Rathna Kumari, VWio late oubbarao, Aged about 50 years.
House wife, Rio Rythunagarm, Sankarapuram, Nandyal, Kurnool
District.
4. K. Charan Teja, Sfo Subbarao, Aged about 32 years. Software
Engineer, Ryo. Rythunagar, Sri Subramanya Sway Rice Mils. Nandyal,
Kurrioo!l District
..Respondents/Respondents
Petition under Section 118 of C.P.C. braying thal in the circumstances:
Staled in the grounds fled herein, the Hi igh Court may be pleased to set aside
the Order dated 01-03-2024 in E.A.No. WB2023 in EP No SW&e017 in
O.8.No.1/2013 on the file of the Court of Cag Judge (Senior Division),
Allagadda, Kurnool District consequently allay E.ANo. 1@8/2083 in
EP No 59/2017 in O.S. No. 1/2013
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