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K.Ramakrishna vs M.Suryanakantham
2024 Latest Caselaw 10539 AP

Citation : 2024 Latest Caselaw 10539 AP
Judgement Date : 20 November, 2024

Andhra Pradesh High Court - Amravati

K.Ramakrishna vs M.Suryanakantham on 20 November, 2024

 APHC010322472002
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                        [3369]
                           (Special Original Jurisdiction)

            WEDNESDAY ,THE TWENTIETH DAY OF NOVEMBER
                 TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                       SECOND APPEAL NO: 346/2002

Between:

K.ramakrishna                                                 ...APPELLANT

                                      AND

M Suryanakantham                                            ...RESPONDENT

Counsel for the Appellant:

1. KAKARA VENKATA RAO

Counsel for the Respondent:

1. T V S PRABHAKARA RAO

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellant/plaintiff under Section 100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the Judgment and decree, dated 21.07.1997 passed in A.S.No.31 of 1995 on the file of learned Subordinate Judge, Ramachandrapuram, reversing the judgment and decree, dated 24.10.1995 passed in O.S.No.07 of 1990 on the file of learned District Munsif, Alamuru.

2. Today, when the matter is taken up for hearing in the morning session, no representation on behalf of appellant. Learned counsel for the respondent is present. The matter was subsequently passed over at 2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of the appellant despite listing the matter under the caption 'for dismissal'. It seems that the appellant is not evincing any interest to proceed with the appeal.

4. Accordingly, the Second Appeal is dismissed for default. However, there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:20.11.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.346 OF 2002 Date:20.11.2024

MS

 
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