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SA/846/2007
2024 Latest Caselaw 10485 AP

Citation : 2024 Latest Caselaw 10485 AP
Judgement Date : 19 November, 2024

Andhra Pradesh High Court - Amravati

SA/846/2007 on 19 November, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO: S.A.No.846 of 2007

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

04. 19.11.2024 TMR,J:

Heard both sides. For judgment, list on 26.11.2024.

________ TMR, J MS

 
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