C.R.Steel Tubes Private Limited, vs The Vijayawada Machinery Merchants ...
2024 Latest Caselaw 10301 AP

Andhra Pradesh High Court - Amravati

C.R.Steel Tubes Private Limited, vs The Vijayawada Machinery Merchants ... on 14 November, 2024

 APHC010457852005
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                           [3397]
                           (Special Original Jurisdiction)

            THURSDAY ,THE FOURTEENTH DAY OF NOVEMBER
                 TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 571/2005

Between:

C.r.steel & Tubes Private Limited,                               ...APPELLANT

                                      AND

The Vijayawada Machinery Merchants Association                ...RESPONDENT

Counsel for the Appellant:

     1. S ABHAYA KUMAR SAGAR

Counsel for the Respondent:

     1. V S R ANJANEYALU

The Court made the following:
JUDGMENT:

1. When the matter was listed on the last two occasions i.e., on

01.10.2024 and 12.11.2024, there was no representation on both sides and

the matter was adjourned to 14.11.2024, under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, there is no

representation on both sides, even though the matter is listed under the

caption 'For Dismissal'. It seems that the appellant is not inclined to prosecute

the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date.14.11.2024 CVD