C.Surendranath Reddy vs The State Of Andhra Pradesh
2024 Latest Caselaw 10264 AP

Citation : 2024 Latest Caselaw 10264 AP
Judgement Date : 13 November, 2024

Andhra Pradesh High Court - Amravati

C.Surendranath Reddy vs The State Of Andhra Pradesh on 13 November, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                              Crl.A.No.906 of 2023

                             PROCEEDING SHEET

Sl.
No      DATE                                                         OFFICE
                                      ORDER

NOTE

15. 13.11.2024 VJP, J

List on 25.11.2024 under the caption "for

pronouncement of judgment".

______ VJP, J krk

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