Maturi Bhujanga Rao Chanti vs The State Of Andhra Pradesh
2024 Latest Caselaw 10257 AP

Citation : 2024 Latest Caselaw 10257 AP
Judgement Date : 13 November, 2024

Andhra Pradesh High Court - Amravati

Maturi Bhujanga Rao Chanti vs The State Of Andhra Pradesh on 13 November, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                              Crl.A.No.586 of 2024

                             PROCEEDING SHEET

Sl.
No      DATE                                                         OFFICE
                                      ORDER

NOTE

04. 13.11.2024 VJP, J

List on 15.11.2024 under the caption "for

pronouncement of judgment".

______ VJP, J krk

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