Athota Sriramachandra Murthy vs Athota Visalakshmi Died.
2024 Latest Caselaw 10141 AP

Andhra Pradesh High Court - Amravati

Athota Sriramachandra Murthy vs Athota Visalakshmi Died. on 11 November, 2024

APHC010739752016
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                           [3369]
                          (Special Original Jurisdiction)

               MONDAY, THE ELEVENTH DAY OF NOVEMBER
                  TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

         THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                       APPEAL SUIT No: 970/2016

Between:

Athota Sriramachandra Murthy                                 ...APPELLANT

                                     AND

Athota Visalakshmi Died and Others                      ...RESPONDENT(S)

Counsel for the Appellant:

1. T N M RANGA RAO

Counsel for the Respondent(S):

1. POTTIGARI SRIDHAR REDDY

2. RAMAKRISHNA AKURATHI

3. I RAVINDRA BABU

THE COURT MADE THE FOLLOWING JUDGMENT:

The Appeal Suit is preferred by the appellant against the judgment

and decree dated 11.08.2016, passed in O.S.No.27 of 2009 on the file of

the III Additional District Jude, East Godavari District at Kakinada.

2. Heard both the learned counsel.

3. Learned counsel for the appellant submits that as per the

instructions of the party a memo has been filed seeking permission of

this Court to withdraw this appeal.

4. Learned counsel for the respondents reports no objection to

withdraw this appeal.

5. Considering the submissions made, the Appeal Suit is dismissed

as withdrawn. There shall be no order as to costs.

Interim orders granted earlier, if any, shall stand vacated.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

________________________ T. MALLIKARJUNA RAO, J

Date: 11.11.2024 MKK