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Shaik Allah Baksha vs The State Of Ap
2024 Latest Caselaw 10137 AP

Citation : 2024 Latest Caselaw 10137 AP
Judgement Date : 11 November, 2024

Andhra Pradesh High Court - Amravati

Shaik Allah Baksha vs The State Of Ap on 11 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
               MAIN CASE Nos.W.A.Nos.908 & 864 of 2024
                            PROCEEDING SHEET
Sl.No.    DATE                                              Office
                                     ORDER

Note

03. 11.11.2024 RRR,J & MRK,J

Heard both sides. Reserved for judgment.

_______ RRR,J

______ MRK,J KPV

 
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