Ganta Sarojini, Wg.Dt 3 Otrs., vs State Of Ap., Rep Pp.,
2024 Latest Caselaw 10039 AP

Andhra Pradesh High Court - Amravati

Ganta Sarojini, Wg.Dt 3 Otrs., vs State Of Ap., Rep Pp., on 7 November, 2024

Author: K.Suresh Reddy

Bench: K Suresh Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: Crl. A.No.454 of 2017

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

13. 07.11.2024 KSR, J & SRK, J (per Hon'ble Sri Justice K.Suresh Reddy)

After hearing for some time, learned counsel for the appellants seeks one week time for citing certain judgments in support of his case.

At his request, Post after one week.

__________________ K.SURESH REDDY, J

______________________ K.SREENIVASA REDDY, J MVA