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Chimbli Eswaramma, Anantapur Dist Anr vs Shiva Kumar, Raichur, Karnataka 3 ...
2024 Latest Caselaw 1932 AP

Citation : 2024 Latest Caselaw 1932 AP
Judgement Date : 1 March, 2024

Andhra Pradesh High Court - Amravati

Chimbli Eswaramma, Anantapur Dist Anr vs Shiva Kumar, Raichur, Karnataka 3 ... on 1 March, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.2184 OF 2016

                         PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                       ORDER
No.                                                              NOTE
7.  01.03.2024 AVRB,J:

                    Heard arguments of learned counsel for
              the appellant and learned counsel for the 2nd
              respondent.    No representation for the 1st

respondent.

Appeal is allowed in part. (Vide Separate Judgment)

_________ AVRB,J

SAB

 
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