Sri Sarvaraya Sugars Ltd., Bottling ... vs P. Satyanarayana
2024 Latest Caselaw 4914 AP

Andhra Pradesh High Court - Amravati

Sri Sarvaraya Sugars Ltd., Bottling ... vs P. Satyanarayana on 28 June, 2024

APHC010347282002
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                  [3397]
                          (Special Original Jurisdiction)

             WEDNESDAY ,THE TWENTY SIXTH DAY OF JUNE
                 TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                       FIRST APPEAL NO: 489/2002

Between:

Sri Sarvaraya Sugars Ltd., Bottling Unit, Vemagiri       ...APPELLANT

                                     AND

P Satyanarayana and Others                           ...RESPONDENT(S)

Counsel for the Appellant:

   1. V VENKATARAMANA

Counsel for the Respondent(S):

   1. E S R PRASAD

The Court made the following:
 JUDGMENT:

1. When the matter is listed on 14.03.2024, 30.04.2024 and

25.06.2024, there was no representation on behalf of either side and

the matter was posted to 28.06.2024, under the caption "For

Dismissal".

2. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on behalf of either side. It seems

that the appellant is not inclined to prosecute the appeal.

3. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 28.06.2024 SRT