Dr Thota Sandhya Rani vs Dr Chetty Niranjan Rao
2024 Latest Caselaw 4827 AP

Andhra Pradesh High Court - Amravati

Dr Thota Sandhya Rani vs Dr Chetty Niranjan Rao on 26 June, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
WEDNESDAY THE TWENTY SIXTH DAY OF JUNE
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE SRI JUSTICE G.NARENDAR
AND
THE HONOURABLE SMT JUSTICE RIRANMAYEE MANDAVA
PCA NO: 758 OF 2023

os

Between:
Oy Thota Sandhya Rani, Wo. Or. Chetil Nirardan Rao, D'o. Thata Chenchu
Ratnam, Working as a Medical Officer, Hindu, Aged about 42 years, Rio. 1-s-
188, Kothapet, Near HP Petrol Bunk, Saroor Nagar, RV Ranga Redely District
Telangana-SO010S (CXd-S00085)

. Appelant/Reanancdaent

AND
Dr Chetty Niranjan Rao, S/o. Late Sambasiva Rao, Aged about 4% years, Onc:
Working as Doctor, R/o.-D.No.8-6-68 5" Line, Nehru Nagar, Guntur, Guntur
Oistrict,

. Respondent/Fetitioner

Agnpeal under Section 19 of the Family Courts Act, pleased fo set aside
the Judgment and decree in F.C_0-P) No. 278 of S016, DL 34-10-2 22, an the
fe of Judge, Family Court Guntur District, Guntur and dismiss the F.C_O.P. No.
279 of 2016, Dt 31-16-2023, on the fle of Judge, Farnly Court Guntur Distict
by restore the marital relationship between the parties perforrned on 15-02-

ZOOS: a

The Appeal coming on for hearing, upon perusing the FCA and the
memorandum of grounds filed in support thereof and the earlier Order of the
Hi ah Court dated 01.02. 2024 made herein and upon hearing the argurnents of
M/s Rosedar.S.RLA, Advocate for the Appellant and of Sri. Chilukuri Narendra

Babu, Advocate for the Respondent, the Court made the following


ORDER:

"Both the parties shalt be present befors the Court on 18.07, 2004."

Sty- M.SRINIVAS ASSISTANT REGISTRAR

7. Op Chelly Niranian Rae, Svo. Late Sam basiva Rao, Rig. ONo 8-68-88 5° Ling, Neary Nagar, Gurtur, & Ostrict

2. Dr Thota San ndhys Rani Wyo OF. Chet Miran Sian Rao, oye. Fhota

Chenehy Rainam, Working as a Medical ON cer, Hindu, Aged about 42 Years, Rig. 12-785. Rath; aPEL Near HP Pato} Bunk, Sararne Nagar, KV Range Redd f¥ District, Tals Wana-500 102 (Old-SO0035 Vaddressas Tans éby SPEED Poet. alone y WEA @ copy of ostitfion and memorandum of grounds}

3. One OC to Mis reader SRA Advocate [OPy ti]

$ One CC to SA ce ukur! Narencra Rab 1. Advocate [OP Lt cl

S. Two © SPATS copie

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HIGH COURT

GN,J & KM DATED: 26.06.2024

NOTE: POST ON 18.07 2024 FOR APPEARANCE

PCAN. 158 of 2023

DIRECTION