M/S.Tulasi Builders Rep.By Sole ... vs P.Srinivasa Raghuveer Ashoknagar ...
2024 Latest Caselaw 4723 AP

Andhra Pradesh High Court - Amravati

M/S.Tulasi Builders Rep.By Sole ... vs P.Srinivasa Raghuveer Ashoknagar ... on 24 June, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: A.S.No.630 of 2009

                   PROCEEDING SHEET

SL.   DATE                           ORDER                            OFFICE
NO.                                                                    NOTE
38  24.06.2024   Dr.VRKS, J

                       Learned Senior Counsel Sri Veera Reddy
                 representing on behalf of Sri K.C.Venkata
                 Reddy, learned counsel for appellant and Sri
                 S.RajaGopalan,       learned         counsel   for
                 respondents submitted arguments.

Both sides cited legal authorities. Learned counsel for respondents submitted written submissions.

Arguments stand concluded. Judgment reserved.

____________ Dr.VRKS, J GRL SL. DATE ORDER OFFICE NO. NOTE