The Oriental Insruance Company Ltd vs Reddy Suryanarayana 3 Ors
2024 Latest Caselaw 4711 AP

Andhra Pradesh High Court - Amravati

The Oriental Insruance Company Ltd vs Reddy Suryanarayana 3 Ors on 24 June, 2024

                    HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.2935 OF 2012

                              PROCEEDING SHEET

Sl.                                                                      OFFICE
                                          ORDER

No DATE NOTE

12. 24.06.2024 BVLNC, J

Heard Smt.A Jayanthi, learned counsel for the appellant/Insurance Company and Ms.S.Manaswi, learned counsel representing Sri Venkateswara Rao Gudapati, learned counsel for respondent Nos.1 and 2/claimants.

Judgment reserved.

__________ BVLNC, J Pmk