Citation : 2024 Latest Caselaw 4709 AP
Judgement Date : 24 June, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.345 OF 2024
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
01. 24.06.2024 AVRB,J:
This Criminal Appeal is returned. (Vide Separate Judgment).
_________ AVRB,J
MH
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