Muppalla Vamsidhar vs Polu Jayarami Reddy
2024 Latest Caselaw 4579 AP

Andhra Pradesh High Court - Amravati

Muppalla Vamsidhar vs Polu Jayarami Reddy on 20 June, 2024

                          HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No.: A.S. No.185 of 2024

                                      PROCEEDING SHEET

Sl.                                                                         OFFICE
No      DATE                               ORDER                             NOTE

02    20.06.2024 UDPR, J & JS, J
                                       I.A. No.1 of 2024
                       Heard Sri Palaparthi Prabhakar, learned counsel,
                 representing Sri Ghanta Sridhar, learned counsel for
                 appellant on record and Sri Siva Prasad Reddy Venati,
                 learned counsel for respondent.

There shall be stay of operation of the decree and judgment in O.S. No.223 of 2014, dated 28.08.2023, till disposal of the appeal on the condition of petitioner depositing costs awarded against him by the trail court within four weeks.

List the matter after six weeks.

________ UDPR, J

_____ JS, J SS