Citation : 2024 Latest Caselaw 5337 AP
Judgement Date : 9 July, 2024
IN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
(Special Original Jurisdiction}
TUESDAY, THE NINTH DAY OF JOLY
TWO THOUSAND AND TWENTY FOUR -
> PRESENT: ~
THE HONOQURASLE SRI DHIRAJ SINGH THAKUR, CHIEF JUSTICE "s
AND
THE HONOURABLE SRI JUSTICE RAVI CHEEMALAPAT!
WRIT PETITION Nos: 28932, 30213, 30273, 30387, 37864, 33036, 33224 &
ao372 OF 2023; S08, 20923, 2034, 2602, 8250, 10326 OF 2024
WRIT PETITION NO: 29133 OF 2023
Beiween:
1, | ¥ Chandra Sekhara Reddy, Slo. LV. Subba Reddy, Aged about 54
Years, Oco Junior Lecturer in Sericulfure, Government Junior College,
Cumbum, Prakasam Cistrict.
2. P. Venganna, S/o. P. Krishna Murthy, Aged about 54 years, Geo Junior
Lecturer in Serlculture, Government Junior Collegs, Nandikotkur,
Nandyal District.
5.Vilaya Vani, Wie. P Venganna, Aged about 53 years, GceJunior
ad
Lecturer in Sericullure, Government Junior College, Nandikotkur,
Nandyal District.
4. ¥VRama Krishna, S/o. YV. Subramanyam, Aged about 8? years,
OeciJunior Lecturer in Computer Seleance & Engineering (CSE)
Government Vocational Junior College, B.Camp, Kurnoal.
OH
NUSrishna Mohan, S/o. N. Venkata Subbaiah, Aged about 51 years,
GecJunior Lecturer in Electronics Engineering Technician CEET)
Government Vocational Junior College, B. Camp, Kurneal.
&. N.Vusya Sekhar, So. NLArianeyulu, Aged about 54 years, Oce:Jumor
Lecturer in Commerce (Nice Assistanishin} Government Vocational
Jumor Gollege, B.Camp, Kurnoal.
vod
Y .Krupakar, Sfo. T.Swern Oas, Aged about SF years, OeoJunint
? metiorny y Adie Miommed Sietrin?
Lecturer mm ET. Government Junior, Alur, Kurnool Orstrict,
oe
&.R Jeayachancdra, Sfo. B.\fankata Subbaiah, Aged about &) years,
~
£8
Oce: Junior Lacturer in Sericulture, Government Junior College,
Tanakallu, Sri Satyasal District,
9. N.Nallanna, Sfo. NLP. Harxenappa, Aged about 58 years, Oco Junior
Lecturer in EET, Government Jurdor College, Alur, Kurnool District
40, Mi Vaddi Rasula Naidu, Sic. M.Rammapoa, Aged about 55 years,
2
Oeo Junior Lecturer in Sericullure Government Junior College for Gis,
Madananpall, Annamayya District.
14. NURamulu, Sia. N.Chalapathi, Aged about 88 years, Qce: Junior
s
Lecturer in Typewriing and Shorthand Oo" Group), Government
os
JSurior College, Famidi, Ananiapuram Disine
Ye. &.Ramanianeya Frasad, Sia. G Readdanpa, Aged abaul S4 years,
OcoJurfer Lecturer in Sericulture PVC, Government Junior College,
8
Vayaipadu, Annarmayya District.
12. Smit S.Suvarna, DYe. DD. Samuel, Aged about SY years,
OoceJunior Lectures in OLA &.R.. Government Junior College,
Pungaroor, Chitoar District
44. VLD. Amiruddin, Sfo. MLD. Jdahhiruddin, Aged about &4 years,
tte
yeerg
oN
OeeiJunior Lecturer in EET Government Vocational Junior Catiege
Ghittoor.
15. $ Sanauila, So. S.Alar: Saheb, Aged about 55 years, Qoe:Jurvor
Lecturer in Sericulture Government Junior College (Boys), Kadir, Sr
Satyasal District
18. MLD. Brahmanandam, S/o. M.D. Lingaiah, Aged about 59 years,
OceiJunior Lecturer in Mechanical & Aufo Moble Engineering,
Government Junior College, Aimakur, Nandyal District
17. RP Ravi Kumar, S/o. P.Nagendra Rao, Aged about 53 years,
OeoJunig Lecturer in Sericulfure, Government Junior College,
Atmakur, Nandyal District.
18. G. Thirumaleswara Reddy, S/o. CV. Siva Reddy, Aged about 5/
years, Oce:Junior Lecturer in Mechanical & Aufornobile Engineering,
Sovernment Junior Callege, Nandikotkur, Nandyal District.
12. G.Prakasa Rao, S/o. G.Ch.Subbaiah, Aged about 54 years,
OecJuni Lecturer in Mechanical & Automoblie Engineering, -
Gaverntnent Junior College, Srisallam Project, Srisailam, Nanoyal
District.
20. &. Shankarapoa, Slo. &8.Peddanna, Aged about 55 years,
Occ:Junior Lecturer in Sericulture, Government Junior College,
Chilarnatiur, Sri Satyasal District.
ai, A.Prabhakar, S/o. A-Hanumantaona, Aged about 55 years,
OcoJunior Lecturer in Electronic Engineering Technisian Government
Junior College (Gins), Hindupur, Sri Satyasal District.
22. KV. Prasad Reddy, S/o. K. Narayana Reddy, Aged about $8
years, Oco:Jumior Lecturer in Sericulture, Government Junior College,
Uravakonda, Anantapur.
ze. O.N. Jagadeesh Babu, S/o. DLN. Naga Raju, Aged about 44
years, OccJunior Lecturer in Commerce (L.A) Government Junior
Vocational College, Kupparn, Chittoor District.
a4, G.Hari Prasad, Sfo. G.Vasudeva Reo, Aged about 55 years,
OceJunior Lecturer in Mechanical and Automobile, Government Junior
College, Tadipain, Anantapur District
20. HS. Salendra Kumar, S/o. HS. Srinivasa Ras, Aged about 54
years, Goo Junior Lecturer in Givi Engineering Technician Government
Junior College (Girls), Anantapur.
28. GViiaya Bharathi, OYo. G.Ramalinga Reddy, Aged about 56
years, OooJunior Lecturer in Medical Lab Technician Government
Junior College (Girls), Anantapur,
ae. G.Siva Prakash, Sfo. G.RLS. Rarmaiah, Aged about SS years,
Oce:Junior Lecturer in Electronics Engineering Technician Government
Vocational Junior College, Anantapur
25. M. Sampath Kumar, S/fo. M. Shiva Shankarapna, Aged about 89
years, Oce Junior Lecturer in O.A., Government Junior College,
Kanekal.
Petitioners
AND
1. The State of Andhra Pradesh, Represented by its Chief Secretary to
Gavernment of Andhra Pradesh, Secretariat Guildings, Velagapucl,
Sunitur,
&. Sfaie of Andhra Pradesh, Represented by its Principal Secretary
Finance Depariment, Secretarial Bulldings, Velaganudi, Guntur.
3G. State of Andhra Pradash, Represented by ifs Princinal Secretary,
school Education, Secretariat Buildings, Velagaoudi, Guriur.
4. The Gommiasioner of Intermediate Education, Tadepalll, Guntur District.
5. Regional Joint Director, Gurtur, Guntur District.
8. Regional Joint Director, Kadapa, Nadapa District.
Respondents
Petition under Ariicie 226 of the Constitution of India is fled praying that
--
in the circumstances stated in the affidavit fled therewith, the High Court may
be pleased to issue a Writ or direction more particularly in the nature of Writ of
Gerliorarl, calling far all connected records Incluciing the impugned pravisians
of Section 3 SubSection (} of Andhra Pradesh Regularization of Services of
Contact Employees, Act 20 of S029 so far as excluding the Part Time Junior
Lecturers (Gfocational/Petiieners for regularization and aise the
3S OMe.No.ii4, Finance Depariment, dated 27.70.2083 so far as in not
extending the benelt of reqularization in respect of contract Junior Lecturers
only and in denying the reguianization to the Petitioners who are Part Time
Junior Lecturers (Vocational) as Megal, imoraper, unjust, arbitrary, no rational
and violation of Articies 14 and 16 of the Constitution of India and further
direct the Respondents No} to 6 fo reqularize the services of the Part Time
or Lecturers prior fo the Junior Lecturers appoinied on contract basis with
all consequential benefiis including pay scales, Seniority and other
emodurments ec...
IANO: 2 OF 2028
Petition under Section 781 CPC jis filed praying that in the
circumstances stated in the affidavit fled in support of the writ petition, the
High Court may be pleased to direct the Respondents No.1 fo 6 fo reguiarize
the services of the Petitioners as Part Time Junior Lecturer (Vocational) as
was done in case of regularization of the contract teachers, forthwith, pencin
disposal af the Writ Petition Na. 28139 of 2023, on the file of the High Court.
iA NO: 3 OF 2623
Petiion under Section 754 CFO is filed praying that in the
croumsiances slated in the affidavit fled In support of the writ petition, the
High Court may be pleased to direct the Respondents No.1 fo 6 not fo fil up
the regular vacancies in which the Petitioners are warking as Part-Time
Lecturers for the last more than 30 years, foritwith, pending disposal of the
Wirt Petition No, 29753 of 2083, on the file of the High Court.
iA NO: 4 OF 2028
Petition under Sectlon 154 CPC is fled praying that in the
circumstances stated in the affidavit fled in support of the writ petition, the
High Court may be pleased to direct the respondents No.2 fo 8 to requiarize
the services of the petiioner/paritime lecturers on pear with the contract
leciurers working in the education department by asplying circular Memo No.
if Petition No. 97153 of 2023, on
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petitioners also, sending diss
fhe file of the High Court
IA NO: § OF 2023
Peiitign under Section 181 CFC is fied oraying that in. the
circumstances stated in the affidavit fled in supsort of the writ oetition, the
High Court may
No. 2090702/FINO1-HROPDPPYOCE 82/2023. dated 12-12-2025 and
consequential proceedings {therein issued by the vespondents pending
disposal af the Writ Petition No. 29738 of 2023, on the file of the High Court.
be pleased fo suspend the operation of the Circular memo
"t
The peltian coring on for hearing, upon perusing the Petition and the
afidavit fed in support thereof and the order of the a Court, dated
O12024, 12.02.2024, 23.02 2024, 28.03 2024, 18.04 2084 & O2 OS. 2024
made herein upon hearing the arguments of SRK.
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for the Petitioners, GP for Services {| for Respondent Nos.1 & 2, GP fer
Services Hf for Respondent Nos.8, 5 & 8, SmiSanthi, Standing Counsel for
Respondent No.4.
WRIT PETITION NO: 30243 OF 202:
Selween:
1. 8 Venkata Ramana, S'o 8. Sanyasayya, Aged 55 years, Junter
Lecturer, Govt. dumier a Sheemunisainam, Rfo DNOTo 12-98,
MLV. Selyanarayana, Sfo M. Subba Rao, Aged 55 years, Junior
Lecturer, Payakaraopeta, Rva OLNO.8-12-19A, Pathabazar Stree
Mobbarithota, Tun, Kakinacia District,
hap
ro
Cr
a
Y. Appaianaidu, S/o Late T. Pydithalll, Aged 55 years. Junior Lenturer,
Gavi Junior College, Chodavaram, R/o O.No.18-681, Bala Nagar
sony, Ghodavaram Vilage, Anakapalll District,
J, Bala Krishna Reddy, Sfo J. Narayana Reddy, Aged 55 years, Junior
Lecturer, Govi. Junior College, V. Macdugula, R/o DLNo.5-1, Saisrinivas
Enclave, Maddiapalem, Visakhapatnarn.
. © Koteswara Rao, S/o D. Chinnam Naidu, Aged 58 years. Junior
Lecturer, Govt. Jurior College, Chodavaram, R/o D No. 18-152,
Kotaveedhi, Chodavaram Vilage, Anakapalli District,
Gh. Bhanol Rao, Sfo Ch. Madhusudana Rao, Aged So years. Junior
Lecturer, Govt. Vocational Junior College, Visakhapatnam, R/o D.Neo.g-
22D, Flat No.d05, Vasavi Enclave, Bakkannapaiem, Near D Mart,
Visaknapainam.
V. Saroja, Wo S. Mohan Kurnar Raju, Aged 55 years, Junior Lecturer,
Govt. Junior College, Bheernunipainam Rio D.No.11-28-3, Subhash
Streel, Sheemunipainam, Visakhapatnam District
8. Govinda Reo, Sfo B. Akku Naidu, Aged 55 years. Junior Lecturer,
Gov Junior College, Anakapalll, Rio Tummikapalll Gate Jagannadham
Layout, Opp. Sivalayam, Kothavalasa Vizianagaram District.
. & Raja Rao, Sfo Nooka Naidu, Aged 58 years. Juror Lecturer, Govi
Vocational Junior Collage, Vis ee am, Rfo Flat No.a08, Sowhagys
Residency, Yelaranchill, Anakapalll District.
TOV.M. Jaya Rao, S/o V. Satyanarayana, Aged 55 years. Junior Lecturer,
Gov, Junior College, Anakapalll, R/o Plot No.28, Laxminarayana Nagar
Pung Road, Anakapalll,
Ti. Usha Rani, Sfo G. Narasinga Rao, Aged 53 years, Junior Lecturer,
Govi Vocational Junior College, Visekhapainam, R/o D.No.5-884, SIG
Nagar, Ravindra NagarVisakhapainam.
@.R.K. Lakshmi Prasad. Sfo Eswaera Rao Patnaik Aged 58 years. Junior
Lecturer, Gow. Voogtional Junior College, Visakhapatnam Ryo Fiat
NoGrF CC. Sterling Heights, Near Seven Hills, Ramnagar,
Visaknapainam,
T2.M. Srinivasa Rao, Sio M. Jagannadh, Aged 83 years, Junior Lecturer,
a
Pn
Gavi. Junior College, Raiam, R/D.NoJ2-17-1 Lakshmiganapathi Colony,
Fool Gagh, Near Subrarnanyam Ternole, Visianagaram.
Petitioners
AND
1. The Sfete of Andhra Pradesh, Rep.by Principal Secretary, Higher
Edueation Denperiment, Secretarial, Velagapud!, Ameravall, Guntur
District
The Cammissioner of Collegiate Education, Government of Andhra
Pod
Pradesh, Garudadr KK Towers, SN Lakshmd Narasimha Colony,
Mangalagin, Guntur Cistrict.
in
Tre Board of intermediate Education, Rep. by is Secretary,
RNG. TISA03, 2nd, Grd and 4th floors, Eswar Eife, Besicia Sono-vision,
Tadepall, Guntur District, Pincede 8225071.
Respondents
--
Pafition uncer Article 226 of {he Canstiution of india is fled praying thal
xX, yo
in the clrounngiances stated in the affidavit fled therew! th, The High Court may
be pleased to issue an appropriate wril, order or direction more particularly
one in the mature of writ of Certioran, calling for all connected recards relating
to provisions of Sub-Sections (3) and (6) of Section S of the Andhra Pradesh
Requisrisation of Services of Contract Employees Act, 023 Gict Na.do of
2023} in so far as excluding the Vocational Junior Lecturers/petitioner for
requianization and also G.O.Ms.No.li4, Finance Department dated
21.10.2023 in so far as not extending the benefit of regularization in respect af
Junior Lecturers (Vocational working on Minimum Time Scale basis and in
denying the requiarization te the petitioners who are Junior Lecturers
(Vocational) as [legal, improper, unjust, arbitrary, rational and violative of
Arisies 14, 16 and 21 of the Constitution of India and further direct the
respondents to reguiarise the services of the peliioners as Junior Lecturers
with effect fram their intial dates of appoiniment with all consequential
benefits including pay scales, seniority and other emoluments, efc., before
considering the cases of Contract Lecturers.
IA NO: 2 OF 2023
Petiion under Seciion 151 CPC is fled praying that in. the
circumstances stated in the affidavit fled in support of the writ petition, the
High Courl may be pleased to stay all further proceedings of G-O.Ms. No.i14,
Finance Department dated 21.10.2023, pending disposal of the Writ Felton
No. 30273 of 2023, on the file of the Hon'ble High Court. |
IA NO: 2 OF 2024
Petition under Section 751 CPC is fled praying that in the
cioumsiances stated In the affidavit fled In support af the writ petition, the
High Court may be pleased fo suspend the Clr roulay DLS. 12.2025 in so far as
requiarization of Contract Junior Lecturers in the Junior Colleges 8
sancemed, pending disposal of the Writ Petition No. 30213 of 2023, on ine fle
of the High Court.
The petition coming on for hearing, upon perusing the Petition and the
affidavit fled in support thereof and the order of the High Court, dated
98.04.2024 , 1202 2024, £3.02 2024 05.2024, 18.04.2024 & 02.05.2024
mace herein upon hearing the argurnents of SRIMANOJ RUMAR
SETHAPUDL Advocate for the Petitioners, GP for SERVICES IN for
Respondent Nos.1 & ¢ and Sri. Raja Rajeswar Reddy, Standing Counsel! for
Respondent No.3.
WRIT PETITION NO: 30978 OF 2093
Selween:
1. E Linga Reddy, S/o. Sambi Reddy, Age 20 Years, Occ. Unemploves,
R/O. H.No.3-128, Rarnerapudi Village, Sat
District.
é, O.Sreenivasa Reddy, Sfo. OD Nanumantha Red idy, Age 4) Years, Occ.
pears
enanall Mandal, Guntur
Unemployee, Polepalll Vilage & Posi, Ramadi) Mandal, Anatapur
District.
O sn
G.Suresh Kumar, S/o. G.Ranganna, Age 33 Years, Gee. Une mloyes,
Rio. Q2id-A, Kasapurarm Village & Past, Guniskal Mandal, Anantapur
District
4, J. Manohara, S/o. J.Netikallu, Age 37 Years, Gece. Unemployee, Ryo
Room. 1/212, Krishna Hostel, SK. University, Anatapur District
R.Nerasimha Rao, Slo. R.Chandraiah, Age 49 Years, Occ:
ifs
Unemployee, Rfo. KS Agraharam Vilage & Post, Chitvel Mandal,
Annamayya District
oD
JV. Krishnaiah, S/o. J Subbarayudy, Age 48 Years, Geo. Unemployes,
Rio. Vanthatinalll Post, Siddavatarn Mandal, Radapa District,
od
Sai, SYo Chant, Age 24 years, Oco . Research Scholar, Rio B1oVA,
Basivireddypeta, Peddapud! (Mandal), East Godavari District
8. Gs. Mohan, Sfo Manohar, Age 30 years, Occ . Research Scholar, Rig o-
Ps
1-2, Pusapatirega (Mandal, Virlanagaram District,
7
o.Rayarnvna, So Balaraju, Age 32 years, Occ . Research Scholar, Rio
2-144, Upparanalli, Ananthapur Mandal & District.
18, Y¥.ViNarencdra Komar, Sfo Narsaiah, Age SS years, Occ
Research Scholar, Rfo 1-58, Racherla (Post, Vilage. Maral),
Prakasham (istrict.
VW, th Sai Krishna, S/o Kondal Ran, Age 32 years, Oce . Research
Scholar, Rfo 2-74. Munpavaram (Posh, J. Ponguru (Mandal),
Frakasham District,
Ye. P Sravani Kumar, Dio Subba Rao, Age 33 years, Oco . Research
Scholar, Rio Peddapainam (Post), Machiinatnairl Gviandal}, Krishns
District.
43. Thadepall Karthik Sai Ram, S/o Srinivasa Rao, Occ
Unemployee, Ria 3-110, SVV.S.S. Fancy, Dhanugudem Road,
Kalkaluru, Eluru District
Paihioners
AND
1. The State of Andhra Pradesh, Rep. by Its Principal Secretary to
Government, Finance (HR-D, PLG & Follcy Department, Secretariat,
Velagapudi, Guntur District.
2. The Government of Andhra Pradesh, Rep. by Principal Secretary fo
Government, Higher Education Department, Secretarial, Velagapudi,
Guntur District
Respondents
Patition under Article 226 of the Constitution of India is fled nraying that
in the circumstances stated in the affidavit fled therewith, the High Court may
be pleased to issue a writ order or direction especially one in the nature of writ
of mandamus declaring thal
a} Section 3 of Act 30 of 2023 {AP Reguigrization of Service or Contract
Employees 2023) is Hegal and ultravires Articles 14 & 16 of the
Gonstiqnion of india.
6) Further declare that the Act is unworthy able as itis in confined with and
runs cantlrary to the Provisions of the Act 2 of 1994, notwithstanding the
nan obstantive clause in Section-3 of the Imougned Act.
c) Declare Section-3 of Act 30 of 2023 as # is unworkable owing to Sub
section 2 of Sectian-1 ag no person can be said io be appointed an
conlract basis on or before OS 06.2014. In the present State of Andhra
Pradesh and 38 no person appointed on Contract Basis can be
cantinuing as a Contract agnainiment liself fixes the tenure.
gd} Provise under Sub Seciion 4 of Section-3 cannot be treated as
expanding to scope of either sub section-¢ of sectian-1 or sub sectian-4
of section-g,
&} Further declare thal no consequential action can be taken in the
nursuance of Section-3 of Act Sd of 2083.
ty,
ee
Funher declare that G.O.Ms.No.114 dated 21.10.2029 is alac legal and
arbitrary and therefore same is fable to be set a side.
IANO: 1 OF 2023
Feliion under Section 187 OPC js Med praying that in the
roumsiances stated in the affidavit Hied In suppart af the writ petition, the
Nigh Court may be oleased fo suspend the operation of the impugned
G.O.Ms.Noli4 dated 27.70.2088, pending disposal of the Wt Petition
No. 80273 of 2023, on the fle of the High Court.
The petition coming on for hearing, upon perusing the Petition and the
afiidavii fled in support thereof and {he order of the High Courl, dated
Ge
Q8.07. 2024, 12.02. 2024, 23.02.2024, 82.08. 2024, 18.04. 8024 & OS. 05 2004
made herein upon hearing the arqumenis of SRISRINIVVASA RAO
MADIBAJU Advocate for the Pelifioners, GP for Services { for Respondent
No.1, GP for Servicag I for Respondent No.2.
a
WRIT PETITION NQ: 30397 OF 2025
Rehween:
a
oe
Led
ust
. V.Pasimanabha Reddy, Sia. V Krishna Reddy, Aged sboul $/ year
ite
Occ. Junior Lecturer in Civil Engineering Technician, Government
Junior Callege, Rayachotly, Annamayya District.
A.Srinivas, S/o. A.Rrishna Murthy, Aged about 58 years, Occ. Junior
Lecturer in Medical Lab Technician, Government Junior Callege (Boys),
Oharmavaram, Satyasal District.
K.Sreenivasulu, S/o. K.C. Thimmanne, Aged about 59 years, Occ.
Junior Lecturer in Medical Lab Technician, Government Junior College,
Kalyandurgam, Ananthapur District.
MiShanthi, Wro. K. Bhaskar, Aged about 56 years, Gece. Junior Lecturer
in Medical Lab Technician, Government Vocational Junior College,
Ananthapur, Ananthapur [istrict
U. Naga Raju, S/o. U Venkata Swamy, Aged about 59 years, Occ.
Junior Lecturer in Accounts and Taxation, Government Vocational
Junior College, Kurnool, Kurnoal District.
Fetitianars
AND
_ state of Andhra Pradesh, Represented by #s Chief Secretary to
Government of Andhra Pradesh, Secretariat Buildings, Velagapudl,
Cunt,
State of Andhra Pradesh, Represented by fis Principal Secretary,
Finance Deparirent, Secretariat Buildings, Velagapudi, Guntur.
State of Andhra Pradesh, Represented by Hs Principal Secretary,
school Education, Secretariat Bulldings, Velagapudi, Guntur.
The Commissioner of intermediate Education, Tadepalli, Guntur District,
. Regional Joint Director, Kadapa, Kadapa District.
w
8. Regional Joint Director of intermediate Education, Radanpa, Kacapa
Oistrast,
Respondanis
Featition under Aricie 225 of the Constitution of incla is Ned praying that
ny the circumstances stated in the affidavit fled therewith, the High Court may
be pleased to issue a Writ or direction more particularly in the nature of Wirt of
Certorar, cading for all connected records including the imougned provisions
©
of Section 3 Sub-Section (3) of Andhra Pradesh Regularization of Services of
Contract Employees, Act 30 of 2088 so far as exclu ang the Part Time Guriar
Lecturers (VocalionalVPefiioners for requiarizatian and also the
G.O.Ms.No.li4, Finance Denariment, dated 21.10.2023 so far ag in not
extending the benefit of requiarization in respect of contract Junior Lecturers
N
any and in denying the requiarization fo the Pefitieners whoa are Part Time
Junior Lecturers (Vvoralional) as ilegal, improper, unjust, arbitrary, no rational
and viclation of Articies 14 & 16 of the Consiltufian of India and further direct
the Respondents No.) to 6 fo regularize the services of fhe Part Time Junior
Lacturers prior fo the Junior Lecturers appointed on contract basis with all
consequential benefits including pay scales, Seniority and other emoluments
Peition under Section 957 CPC is fled graying that in the
circumstances stated in the affidavit fled in support of the wrif petition, the
High Court may be pleased to direct the Respondents No.1 fo 6 to requiarize
ihe services of fhe Petiionars as Part Time Junior Lecfurer (vocational) as
was done i case of regularization of the contract teachers, forthwith, pending
disposal of the Writ Petition No. S0397 of 2023, an the fle of the High Court.
we
IA NO: 3 OF 2023
Petition under Sectiunn 157 CPC is filed praying that in the
sircurstiances steted in the affidavit fled In suppart of the writ petlion, ihe
High Court may be pleased to direct the Respondents No.) to 6 not to Ai up
the requiar vacancies in which the Petitinners are working as Part-Time
Lecturers for the last more than 30 years, forthwith, pending disposal of the
Writ Petition No. 30397 of 2085, on the file of the High Court,
The pefilon coming on for hearing, upon perusing the Petition and the
affidavit Hled In support thereof and the order of the High Gourt, dated
O8.01.2024, 12.02.2024, 23.02.2024, 22.04.2024, 18.04. 2024 & 02.05. 2024
made herein upon hearing fhe arguments of SRLK RAGHU VEER Advocate
for the Pelifioners, GP for Services [ for Respondent Noas.7 & 2, OP for
services Hl for Resoondent Nos.3, 5 & 8, SmtSanthi, Standing Gounsel for
Respondent No.4.
WRIT PETITION NO: 31864 OF 2028 ©
Between:
1. Tammulun Rajesh, Sfo Chandra Rao, Aged about 37 years, Oco. Un-
Employee, Rfo 6-180/19. Ungamguntia Agraharam, Agraharam,
Guntur, Guriur District, Andhra Pradesh-522601.
s. Gavara Saikumer, Sfo Gavara arnivasa Rao, Aged about. <& years,
Oce. Un Employee, Rio 2D. Nowl-4?. 6 C Colony, Gurugubill,
Pedagudaba, Vizayanagararn, Vizayanageram Oistrct, Andhra
Pradesh-S3s463.
3. G Ganesh Kumar Ral, Sfo G Ramachandra Ral, Aged about 36 years,
Oco. Un Employee, Rio D. No. 5-124-1, Kadir, Ananthapur District,
Andhra Pradesh-5755914.
4. M Gurumurthy, Sfo M Eerabommaiah, Aged about 35 years, Occ. Un
Employee, Rfo D. No. ie Mahanthapuram, Kimdurp!, Kadararnpall,
~
aay
g
Kundurpi Mandal, Ananthapur District, Andhra Pradesh-S14S78
ae)
. Thongolla Ramesha, S'o T Timmanna, Aged about 32 years, Oce. Un
Employee, Rio 2/20 2nd Ward, Kogiia Thole, Holagunda,
MUddalamag!, Kurnool, Kurnool (istrict, Andhra Pradeash- 518346
Petitioners
AND
'. The State of Andhra Pradesh, Rep by Chief Secretary io Government of
Andhra Pradesh, Secrefariat Suldings, Velagapudi, Ainaravathl, Guntur
inet Andhra Pradesh.
The State of Andhra Pradesh, Rep Oy iis Secretary fo Government,
po
Legal and Legisiafive Affairs and Justice, Law Deparimant, Secretariat
Huldings, Velaganuci, Amaravathi, Guniur District. Anchra Pradesh.
bos
The State of Andhra Pradesh, Rep by its Frincipal Secretary,
Department af ( & PB) Finance and Planning, Secretariat Buildings,
Yelagapuci,
Petition under Article 226 of the Conaiulion of India is fled praying that
in the circumstances stated In fhe affidavit Med therewith, fhe High Court may
be pleased to Issue a writ, orier or direction more particularly ane in the
nature of WRIT OF MANDAMUS Declaring the Section 3 of Chapter-ll of
act Employees Aci, 2023
(Act 30 af 2023), Dated 20.10.2023, is Null and Vold, Ura vires,
Ro
ood
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AS
if,
Unconstiutional, without Legislative competence and violative af Articles
16, 2] of Constivvion of india and Sel a asic je ine Same and also declare the
G.O.Ms No.ii4, Dated. 27.10.2023 issued by the ard Fespondent is Hegal,
ariivary and set a side the same and Consequently direct the respondents
not to reguiarize the serviees of ihe contract amployees pursuant to the above
Act 30 of 2023 and G.O.Ms No.114, Dated. 27.10.2028.
iA NO: 2 OF 2023
Felition under Section 157 CRC is fled praying that in. the
circumstances stated In the affidavi fled in support of the writ petition, the
High Court may be pleased to Stay the operation of the Section 3 of the
Andhra Pradesh Requiarisation of services of Contract Employees Act, 2029 (
Act 30 of 2023), Dated 20.16.2083 and the G.O.Ms.No.il4,
Dated 21.10.2023, pending disposal of the Writ Petitian No. 7864 of 2023, on
the fle of fhe High Court.
The petition coming on for hearing, upon perusing the Petition and the
affidavit fled In support thereof and the order of the High Cour, dated
O8.01. 2024 , 12.02 2084, 23.02 2084, 22.023. 2024, 18.04.2024 & 02.06.2024
made herein upon hearing the argurnents of SRISUDHIR MATTEGUNTA
Advocate for fhe Petitioners and GP for Services | for Respondents.
WRIT PETITION NO: 33096 OF 2023
Between:
1. ROY Prasada Rac, Slfo RL Naidu, Aged about 59 years, Oco. Junior
Lecturer, Government Junior College, Seethanagaram, Parvathipuram
Manyam District |
é. M. Venkateswara Rao, S/o Krishna Rao, Aged about 58 years, Qc.
Junior (Cecturer, Government Junior College, Parvathinuram,
Parvathipuram Manyam District | |
3. Botu Rajesh, S/o Lakshmana Rao, Aged about 57 years, Occ. Junior
Leciurer, Government Junior College, Makkuva, Parvathinuram
Manyam District
ra
V. Babi Rao, S/o V. Danababu, Aged about SP years, Occ. dunior
on
Lecturer, Government Junior College, Parvathipuram, Parvathiguran
Manyam District
Pola Venkata Gopi Krishna, S'o Late China Satyanarayana, Aged about
of years, Oce. Junior Lecturer, Government Junior College, Salli |
Parvathiouram Manyam District
> ay
Karinvedel L. T Murali Manohar, Sfo K. Rama Rao, Aged about 33
0%
years, Occ. Jurtor Lecturer, C.K.M Government Junior College,
Nelimaria, Vigianagaram District
vad
Pall Dhananiaya Naidu, S/o Sreerarnulu, Aged about 59 years, Cec.
Junior Leoturer, CCM Government Junior College, Nelfimaria,
Visianagaram UNstrict
8. Kala Govinda Raa, Sfo K. Ramu Naidu, Aged about SY years, OQec.
durser Leclurer, Government Junior College, Srungaveranuketa
Vizianagaram District
G. SV Sanyasi Rao, Sfo Late S. Narayanappala Naidu, Aged about 55
years, Oce. Junior Lecturer, Government Junior College,
Gajapathinagaram, Vizianagaram (Natrict
10. M.S.S. Varma, Sfo Bangar Raju, Aged about 55 years, Oec.
Juror Lecturer, Government Junior College, Paceru, Alluri Stharams
Rain District
VW, BH. V Sambraiyvam, SYo &. Same! Jahn, Aged about §
"ey
oy
é
years,
Geo. Junior Lecturer, Government Junior College (8), Kadiri, Sri Satya
sat District
12. sunkera Venkata Ramana, Sfo S. Agoala Naidu, Aged about 55
years, Occ. Senior instructor, Government Junior Colleges,
Gajapathinagaram, Virlanagaram District
{2. P. Siva Sankara Reddy, Sfo P. Rama Krishna Reddy, Aged about
od years, Qoc. Senior instructor, Gavernment Junior Callegs, Aimakury,
Nandyal District
Petitioners
AND
1, The State of Andhra Pradesh, Rep. by Hs Chief Secrefary to
Government of Andhra Pradesh, Secretariat Building, Velaganucd,
Guntur Distinct
The State of Andhra Pradesh, Ren. by lis Principal Secretary, Finance
po
& Planning Department, Secretariat Building, Velagapudi, Guntur
District
3. The State of Andhra Pradesh, Rep. by its Princinal Secretary, Schoo!
Education Department, Secretariat Buliding, Velagapudi, Guntur Disinct
4. The Commissioner of intermediate Education, Tadepalll, Guntur District
The Regional Joint Director, Ralamahendravaram, Rajamahendravaram
District
8. The Regional Joint Director, Kadapa, Kadapa District
. Respondents
Patition under Article 226 of the Coretiution of india is fded praying thai
in the clroumstances stated in the affidavit fled therewith, the High Court may
De pleased fo issue a writ of mandamus or any other aporonriate writ or
direction declaring the impugned provision of Sub-Section 3 af Section 3 of
Andhra Pradesh Regularization of Services of Contract Employees Act 30 of
2023 in so far as excluding the Part Time Junior Lecturers Vocational Senior
instruciors/Petitioners for regularization and alsa ihe G.O.Ms No. 114 Finance
Repariment dafed 21.10.2023 in se far as extending the benefit of
requiarization in respect of Contract Junior. Lecturers only and in denying the
reguiarization io the Pettioners who are Part Time Junior Lecturers Vocational
and Senior Instructors as illegal, improper, unjust, arblirary, and violation of
Arigie 14 and 16 of the Consfitutien of India and set aside the same and
consequently direct the Respondents No. 1 to 6 to requiarize the services of
the Petitioners who are working as Part Time Junior Lecturers Vocational:
senior Instruciors priar to the Jurdor Lecturers « appointed om contract basis
wilh all consequential benefits including pay scales Seniority and other
os
eriduments ete.
IANO: 7 OF 2025
Petition under Section P53 CPO is ied praying that in the
circumstances stated In the affidavit fied In support of the writ petition, the
High Court may be pleased to diract the Respondenis No 1 fo § not to fll up
the regular vacancies in which the Petitioners are working as Part Time Junior
Lecturers Vocational and Senior Instructors in their ee cnlages,
Court
LA NG: 2 OF 2023
Petition under Section T57 CRC is fed graying fNat in the
circummtances stated in the afidaw! fled in support of the writ petition, the
High Court ray be pleased to stay of all further proceedings in pursuance of
Act 30 of 2023 and G.O.Ms.No.1{4 Finances Department, dated 21.10.2089
including requiarization of Contract Junior Lecturers , Pending disposal of the
Will Petition No 33006 of 2023, on the fle of the High Court,
The peltion coming on for hearing, upon perusing the Felton and the
affidavit fled In support thereof and the orcer of the High Court order dated
Sa. 12.2023, 08.01 2026, 12 02 2026, 2o.02 20484, SS OS S024 18.04 20848 &
O2.08.20s4 made herein and upon hearing the arguments of SriTaddi
Nageswara Rao, Advocate for the Petitioners, Government Pleader for
Servicas -- | and the Government WSleader far Servines - fH for the
resparidenis, Le., GP for General Administration for Respondent No.1, GP for
Finance & Planning for Respondent Nog and GP for Schoo! Education for
Respondent Nos.3 to 6.
WRIT PETITION NO: 33224 OF 2023
Retween:
4,
ad
oS
woe
DrMed. Touseef Ahamad, S/o. Md.Razack, Age 36 years Working as
Assistant Professor, Mechanical Depariment, Acharya Nagarjuna
University, Nagariuna Nagar, Guntur-822570
. Or.Ch.Punya Sekhar, S/o. (ch. Krishna Kishore, Age 38 years, Working
as Assistant Professor, EEE Department, Acharya Nagariuna
University, Nagarjuna Nagar, Guntur-52s510
Orch. Tirumala Rao, S/o. Venkata Krishna, Age 39 years, Working as
Assistant Professor, Mechanical Department, Acharya Nagarnune
University, Nagarjuna Nagar, Guntur-522570
. DChandra Moull, S'o. D.Resava Rao, Age 37 years Weorking as
Assistant Professor, Civi Depariment, Acharya Nagarjuna University,
Nagarjuna Nagar, Guntur-522510
. K. Sandeep Kumar, S/o. KR. Ralendra Prasad, Age 39 years Working as
Assistant Professor, Civil Denariment, Acharya Nagariuna University,
Nagariuna Nagar, Guntur-522570
Or Chaitanya Konda, S/a. K. Subba Reddy, Age 40 years Working as
Assistant Professor, C.S.E. Departrient, Acharya Nagariuna University:
Nagariuna Necar, Guntur-S225170
Dr.Balali Vicharapu, S/o. V.Govinda Rajulu, Age 40 years Warking as
Assistant Professor, 0.9.6. Department, Acharya Nagarjuna University,
Nagariuna Nagar, GunturS22510
DrUrnmad) Satish Kumar, S/o. U Narasimha Rao, Age 48 years,
Working as Assistant Professor, S.E. Department, Acharya
Nagariuna University, Nagariuna Nagar, Guntur-S22510
P Yugandhaer Reddy, S/o. P_Satyanarayane, Age 37 years, Working as
Assistant Professor, C.S.E. Department, Acharya Nagarjuna University,
Nagariuna Negar, Guntur-S22510
10. Or.G.Prathibha, Wo. Prof.G.VChalam, Age 39 years Working as
Assistant Professar, EC LE, Deparment Acharya Nagaruna University,
Nagariuna Nagar, Gurtur-S22810
4. OrAkAia Jhon Daviur, Wo. D.Samues! Jhon, Age 39 years,
ears
Working as Assistant Professor, E.C.E. Oepariment, Acharya
Nagarjuna University, Nagariuna Nagar, Guntur-S22510
12. OnP Ohana Lakshmi, W/o.P Hema Sundara Rao, Age 41 years,
Working as Assisiant Professar, E.C.£. Department, Acharya
Nagariuna University, Nagariuna Nagar, Guniur-S22510
43, DrCh.O.Uma Sankar, Wo.chV.S.S.Prasad, Age 88 years,
Working as Assistant Frofessar, E.CLE. Depariment, Acharya
Nagariuna University, Nagarluna Nagar, Guntur-S22910
44. DrB.S Naga Kishore, Wo. Shavanam Anianeya Reddy, Age 3?
years, Working as Assistant Professor, ECE. Department, Acharya
Nagarjuna University, Naganuna Nagar, Guniur-5S22510
15. Dr Lakshmi Bhavani, Wo. K. Gabu Rao, Age 37 years, Working
as Assigiant Professor, E.C.E. Denarimert, Acharya Nagarhina
University, Nagariuna lagar Guntur-Gse570
46. OrkK.G.Ralasekhar, S/o. K.Gandh, Age 40 years, Working as
Assistant Professer, ECE. Department, Acharya Nagarjuna University,
Nagariuna Nagar, Guntur-S2es10
VY. & Padmaraina, Wie. Rabu Raiendra Prasad, Age 48 years,
Working as Assistant Frofesser, E.C.E. Department, Acharya
Nagarjuna University, Nagariuna Nagar, Guntur-S2e810
18, MUsha, Wo. James, Age 36 years, Working as Assistant
Professor, EE. Deparirnent Acharya Nageriuna University,
Nagariuna Nagar, Gurifur-S22510 |
18. Or.Ch. Ravi Kumar, Sfo. Ch.Ankamma, Age 42 years, Working as
Assistant Professor, EEE. Department, Acharya Nagarlune University,
gx
Nagariuns Nagar, Guniur-S2281¢
20. Or RS Srinivas, S/o. Viswanadam, Age 46 years, Working as
Assistant Professar, EEE. Department, Acharya Nagarjuna Universily,
Nagariuna Nagar, Gurtur-822510
2). Dr M.Vasavi Umamaheswar, Wio. M.V.N Purna Chandra Rao,
Age 42 years, Working as Assistant Professor, EEE. Department,
Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-52e570
ee. Drv Dega Raja, Sioa. V. Ramanianeyulu, Age 46 years, Working
as Assistant Professer, EEE. Depariment, Acharya Nagarune
University, Nagarjuna Nagar, Guntur-5225170
eo. DM Gani Krishna, S/o. M.Ramana Rao, Age 43 years, Working
as Assistant Professor, Mechanical Depariment, Acharya Nagaruna
University, Nagarhuna Nagar, Guntur-822810
24. riNarendra Mohan, S/o. PiChandra Moha, Age 41 years,
Warking as Assistant Professor, Mechanical Department, Acharya
Nagarjuna University, Nagarluna Nagar, Guntur-8225 10
25. H.Puma Chandra Sekhar, Sfo. B. Rama Rao, Age 38 years
Working as Assistant Professor, Mechanical Departmenit, Acharya
Nagaruna University, Nagarjuna Nagar, Gurtur-Sa2510
26. K Sreedeyvi, Wio. KJiaynal, Age 44 years, Working as Assistant
Professor, Mechanical Department, Acharya Nagarjuna University,
Nagariuna Nagar, Guntur-522510 oo
ei. Dr Vilaya Prakash, S/o. R.Papa Rao, Age 35 years, Working as
Assistant Professor, Mechanical Depariment, Acharya Nagarjuna
University, Nagarlunia Nagar, Guntur-5S22570
28, Or T Suseela, Wo. T. Krishna Mohan Das, Age 42 years Working
as Assistant Professor, Mechanical Department, Acharya Nagariuna
Universiy, Nagarjuna Nagar, Guntur-S22510
23. OT V.Fradeen Kumar, S/o. Lakshm!) Narasiniha Rao, Age 54
years, Working as Assistant Professor, Science and Humanities
(Mathematics) Department, Acharya Nagarjuna University, Nagariuna
Nagar, Guntur-522570
30, DrAJV Radhika, Sfo. A.Rama Ras, Age 47 years, Werking as
Assistant Professor, Sciences and Numanites (Mathernatics}
.
Department, Acharya Nagariuna University, Nagarjuna Nagar, Gunturs
St. DrM.Ramya Frasanthi, Wo. MSetyanarayana, Age 39 years
Working as Assistant Professor, Science and Humanities (Chemistry)
Deparinent, Acharya Nagarfuna University, Nagarune Nagar, Guntur
522570
ae. Ory Sunestha, Wo. Y Sambesiva Rao, Age 51 years, Working re
as Assistant Professor, Science and Murnanities (English) Department,
Acharya Nagariuna University, Nagarluna Nagar, GunturS22510
33. Dr Do Sumalatha, Wo. D Sabi, Age 42 years, Working as
Assistant Professer, Science anc Numaniies (English) Department:
Acharya Nagariuna University, Nagariuna Nagar, Guriur-822510
34, OM Srinivasa Reddy, S/o. Setharamni Reddy Age 42 years,
Working as Assistant Professar, Science and Nurmanities (Physics
Department, Acharya Nagariuna University, Nagariuna Nagar, Guntur
Dr Dontireddy Ravi Sankara Reedy, Sfo. U.Negieddy Age 42
find
O54
years, Working as Assistant Professor, ANU College of Pharmaceutical
aciences, Acharya Nagariune Universiiy, Nagarurna Nagar, Guniu
B22510
DP Ravi, S/o. P.Oharma Rao, Age 43 years, Working as
ta
oP
Assistant Professor, ANU College of Pharmaceutical Sciences, Acharya
Nagariuna University, Nagariuna Nagar, Guriur-S22510
af DrUppala Annapurna, Wo. U.Sambasive Rao, Age 38
years Working as Assistant Professar, ANU College of Pharnaceutical
sciences, Acharya Nagaruna University, Nagarjuna Nagar, Guntur-
S2c910
38, OrMunagala Gayati Ramya, Wie. M Ramesh, Age 40
years, Working as Assistant Professor, ANU College of Pharmaceutical
ae
Sciences, Acharya Naegariuna University, Nagarjuna Nagar, Guntur
S22810
38. Drkamepall Sulana, Wo. K Subrahmanyam, Age 43
years Working as Assisiant Professar, ANU College of Pharmaceutical
Selences, Acharya Nageriuna University, Nagariuna Nagar, Guntur
5eeS10
40. Or kLE Pravallika, Wo. K.E.Prasad, Age 36 years, Working as
Assistant Professor, ANU College of Pharmaceutical Sciences, Acharya
Nagariuna University, Nagerluna Nagar, Guntur-822510
At. OrSk Masthanamma, Wio. Sk Moulall, Age 47 years, Working as
Assistant Professer, ANU College of Pharmaceutical Sciences, Acharya
Nagariuna University, Nagarluna Nagar, Guntur-522510
AZ. Kanakaraju Vileya Kishore, S/o. Diwakar Kana@la Raju Age 3°
years, Working as Assistant Professor, ANU College of Pharmaceutical
Sciences, Acharya Nagaruna University, Nagarjuna Nagar, Guntur
52e5 10
43. Or Srinivasa Rao, S/o. D.Sambasiva Rac, Age 44 years,
Working as Assistant Professer, ANU College of Sciences
(Bistechnology}, Acharya Nagaruna University, Nagariune Nagar,
Guintur-5225 10
44, N.Viieya Sree, Wio.N Jeeva Ratnam, Age 41 years, Working as
Assistant Professor, ANU College of Sciences (Biotechnology), Acharya
Nagariuna University, Nagarjuna Nagar, Guniur-S22570
4S. Dr3.Girider, Sfa.chenchaiah, Age 43 years, Working as
Assisiant Professer, ANU College of Science (Nanotechnology).
Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-S22570
ag, DrSyam Sundar Maiety, SfoSambasiva Rao, Age 38 years.
Working as Assistant Professor ANU College of Sciences
(Nanotechnology), Acharya Nagarjuna University, Nagarjuna Nagar,
Guntuy-S225 10
be.
vod
Dr Sasavaian Ghandu, Svo Nagabhushanam, Age 40 years,
Working as Assistant Professor, ANU College of Sciences
(Nanotechnalogy}, Acharya Nagarjuna University, Nagarluna Nagar,
Guntiy-2285 10
48. Dr VoAmaerendra Sabu, Sfo.Vi Vital Rao, Age 46 years, Working
as Assistant Professor, ANU College of Sciences Mathematics),
Acharya Nagariuna University, Nagariuna Nagar, Guniur-S22810
Ag, Or Raina Kishore Namburnu, Sfo.Prabhakar Rao, Age 42 years,
Working gs Assistant Frofessar, Deparment of Commerce and
Business Acmimistration Acharya Nagariuna University, Nagarhune
Nagar, Gunfur-822570
50. Cy.N Prasanna Kumar, Sfo. N Kishore, Age <2 years, Working as
Assistant Professor, MBA international Gusiness, Acharya Nagariuna
University, Nagarjuna Negar, Guntur-S2s510
Pattaners
~
. The State of Andhra Pradesh, rep. by Hs Principal Secretary to
conde.
Government, Higher Education (UE} Gent, A.P Secretariat, Velagapuci,
Amaravall, Guntur
=. The Acharya Nagarjuna University, Rep. by its Registrar, Nagariuna
Nagar Guntur
3. The State of Andhra Pradesh, rep. by 8s Prncinal Secretary fo
Goverment Finance, ¢HR J, Flanning and Paticy}) Dept,
AP Secretarial, Velagapudi, Armaravall Guntur.
Respondents
Petifion under Article 228 of the Constitution of india is Med praying the!
in the circumstances stated in the affidavil Ned therewith, the High Court may
be pleased fo issue a Writ, Order or direction more in the nature of Mandamus
declaring Sub Section (1) of Section 2 of The Andhra Pradesh Regularization
of Services of Contractual Employees Act 2023 (Act 20 of 2023) published in
ihe Gagetie on 20.10.2080 and Para-4 of G.O.Ms.No.114 Finance (HRI,
Planning and Policy} Dept [email protected] permitting regularization of
contractual amployees working as on 2.6.2014 In Government Depariments
and not extending the said benefit of regularization of contractual employees
working in the Universities like the petitioners though they fall as single class
and treating the pefitioners differently and not treating their appointments as
substantive in nature inspite of subjecting them to selection process before
duly constituted selection committees as legal, artiirary, discriminatory and in
yvielation of Articles 14, 16, 21 and 300{A} of Constitution of india and
consequently declare that the petitioners are entiled for requiarization of their
services either ireating them on par with contractual ernployees working In
Government departments or on the basis of their appointments made on
substantive basis with all consequential attendant benefits in the interest of
justice,
IA NO: TOF 2023
Petition under Anicle 226 of the Cansiitution of india is fled praying thea!
in the circumstances slated in the affidavit fled therewith, the High Gourt may
be pleased to issue interim Direction directing the Respondents to continue
the services of the petitioners in the faculties in which they are working undef
the respondents, pending disposal of the above WP No 33e24 of 2023, an
ihe Mle of the High Court.
IA NO: 2 OF 2029
Felition under Section 787 CPC is fed praying that in the
ciroumstanoes stated in the affidavit fled in support of the writ petition, the
High Court may be pleased to issue interim Direction directing ihe
Respondents not to finalise the recruitments to the extent of the positions of
the petitioners notified In Recruliment Notification di3$4.0.2023, pending
disposal of the WP No Saee24 of 2023, an the fle of the High Court.
The petiian corning on for hearing, upon perusing the Pelion and the
affidavit Hied in support thereof and the order of the High Court, dated
08.07 2024, 12.02 2024, 88.02. 2024, 2240. 2084, 18.04 2004 A 02.05. 2024
made herein upon heering the arquinenis of SREP VW RAMANA Advocate for
ihe Fetifioners, GP for Services (1 for Respondent No.1, Sri. Murali Lincoln,
Sanding Counsel for Respondent No.2, GP for Services | for Respondent
Nos.
WRIT PETITION NO: 33372 OF 2023
Seiween:
1. YACH.S RSS Narasinha Rac, S/o Hrushi Kesava Rao, aged about 8?
years, Geo. Junior Lecturer in Mo oand AT, Rio. DLN TGIS-3TA:
Prabhalavar! Strest, Ward No.1 1, Repaelie, Guntur District.
p2
YT. Subba Rac, Sio Ramaiah, Aged about SY years, Oco. Junier Lecturer
in Commerce (OA), Rio O.No.6-85, Reavur, Guntur District
ts
¥ Srinivasa Rao, S'o Subbarayudy, Aged about 54 years, Ose. Junior
Leclurer in Gommercs (OA), Rio D.No S22 ¢, Kandula Puram,
Gumbum, Prakasam District.
4. K.Sivaraml Reddy, S/o Lakshmi Reddy, Aged about 82 years, Occ. .
Juniar Lecturer in EET. Rfo.D.No. 14-87-42, Morrisneia, Loyar wart,
Tenall, Guntur District
s. ViSninivas, S/o Lakshmi! Narasimha Sastry, Aged about 53 years, Occ.
ee
Junior Lecturer in CET Rio O.No 4-28-3049, Usouluri Vari Street,
23.
Morisupeta, VTC, Tenall, tur Dpsinic
a
KV Koteswara Rao, S/o Venkateswarlu, Aged about §8 years, Gex.
Junior Lecturer in CET, Rro O.No.28-2177/4/N, Siddartha Nagar
Vinukonde, Guntur District,
ed
ho
5.Srinivasa Rao, S'o Suryanarayana, Aged about 55 years, Qoc. Junior
Lecturer in M & AT, Ro Flat No. 102, Santhnivasam Apartment, 1° Line.
Vidyanagar Extension, Near Anianeya Swamy Temple, Guntur,
P.Pramod Kumar, S/o Sriramula, aged about $5 years, Qoe. Junior
Lectures in EET, Rfo DING. 11-1S-86/e7, Oki Danke Road,
Pushadapuvar! Street, Genind Rajesh Theatre, Tih Ward, Repalis,
Guntur District.
MiLucy Sakunda, Wio Madhu Babu, aged about 54 years, Occ. Junior
Lecturer in Sericullure, R/o Flat No.iG4, Amrutha Sai Apartment,
Teachers Colony, Podii Road, Darsi, Prakasam District.
Petitioners
AND
, The State of Andhra Pradesh, Rep. by ite Pri. Secretary, Finance and
Rianning, Secretariat Bulidings, Velagapudi, Amaravati, Guntur Disirict.
The State of Andhra Pradesh, Rep. by is Pri Secretary to the Govt,
school Education, Secretariat Buildings, Velagapudi, Amaravali, Guntur
Oistrict.
The Commissioner of intermediate Education, Andhra Pradesh.
4. The Regional Joint Director, Intermediates Education, Guntur.
ont
1.
Tt.
. The Principal, Govt. Junior College, Repaiie, Guntur District, Now
Sapatia District.
The Principal, Govt. Vocational Junior College, Guntur, Guntur District,
The Principal, Government Junior College (Girs), Chirala, Prakasam
District, now Banatia District.
The Principal, SRR and CVR Govt. Junior College, Vuayawada, Krishna
District, Now NTR District, |
The Principal, Govt. Junior College, Vinukonda, Guntur District, Now
rainadu District.
The Principal, Govi. Junlor Collage, Sattenapall, Guntur District,
Now Painadu District.
The Principal, Govt. Junior Cdllege, Darsi, Prakasam District.
Respondents
oy
Pattion under Ariicie 229 of the Constitution of India is fled praying that
in the circumstances stated In the affidavit filed therewith, the High Court may
@ pleased to issue a wrt, arder-or direction more particularly in the nature of
is
Writ of Cerliorarl, calling for all connected records including the imougned
provisions of Section 3 Sub-Section (3) of Andhra Pradesh Regularization of
services of Contract Employees, Act S0 of 2023 so far as excluding the Part
Time Junior Lecturers Gvocationaly Petitioners for regularization and also the
GOMs.No.}i4, Finance Department, di21-10-2023 so far as extending the
benefit of regularization in respect of contract Junior Lecturers only, and in
denying the regularization fo the pefiiicners who are Part Time Junio
Lecturers (Vocational) as legal, imoroner, unjust, arblirary, in rational, and
violation of Article 14, 16, 38 and 38 fc} of the Constitution of Ineiia and further
direct the Respondents ] to 4 to requiarise the services of the Part Time
Junior Lecturers orior fo the Junior Lecturers anpointed on confract basis with
all consequential benefits including pay scales, Seniarfy and other
amolunents etc...
iA NO: 1 OF 2023
Fattion under Section TS) CPC is Med praying that in. the
clrournsiances stated in the affidavit fled in support of the writ gefition, the
High Court may be pleased to direct fhe Respandents No.1 fo 4 to reguiarize
the services of the Petitioners as Part Time Lecturers (focationals as was
dane in case of reqularigation of the contract teachers, forthwith, pending
disposal of WLP No 33972 of 2083, on the file of the High Court.
i& NO: 2 OF 2025
Petition under Section 1517 CPC is fled praying that in ihe
cirmurristances stated in the affidavit filed in support of fhe writ petition, the
High Court may be pleased to direct the Respondents No. 1 fo 4 nat io flup
the regular vacancies in which the Pefitioners are warking as Part Time
Lecturers for ihe last more than 30 years, forthwith, pending disposal of
WP No 33372 of 2023
a
on the fle of the High Court,
The peliian coming on for hearing, upan perusing ihe Petition and the
affidavit fled in support thereof and the order of the High Cour, dated
O8.O1 2024, 12.02.2024, 23.02 2024, 22.03.2024, 18.04.2024 & 92 05.2024
made herein upon hearing the argumenis of SRLA.RAJENDRA BABU
Advocate for the Petitioners, GP far Services | for Respondent No.t and GPF
for Services Hi for Respondent Nos. fo 4.
WRIT PETITION NO: 08 OF 2024
Between:
7. Shark NB Khasim Vali S/o Shaik Subhani, Aged about. 34 years, Occ
Un Employee, Rio DB. No. 7-2-231/127, Deena Devi Colony, end Lane,
VYasantharayapuram Water Tank Guntur, Guntur District, Andhra
Fradesh-S2200¢.
Gokavaisa Chirardeevi, Sia GokavelsaRaminaidy, Aged about 24
years, Qoc Un Employee, Rfo D. No. 1-187/A. B OC Golony, Polak
IND
Vilage, Polaki Mandal, Srikakulam, Srikakulam District, Andhra
Pradesh-532429.
Belagam Rajesh, S/o Belagam Ramesh Babu, Aged about. 29 years,
os
Occ Un Employee, Rfo BD. Ne 8&4), Venukotavari Street,
Farvathipuram, Vizayanacgaram District, Andhra Pradesh-5 35501.
4. © .Narasimhulu, S/o C Chinnaanianeyulu , Aged about. 34 years, Oce
Un Employee, Rfo 2. No.g-55, Bornmeparthi Vilage, Raptadu Mandal:
Anarnthapuram District, Andhra Pradesh-S 15722.
oS
Yarabati Sarath Kumar, S/o Ravanayya, Aged about. 23 years, Ore Un
Employee, Ryo 0. Nog-d4. Sivaramouram, Narasaima Peta:
Chodavaram, Srikakulam Oistriet, Andhra Pradesh-S32495
ev PP Stoners
AND
1. The State of Andhra Pradesh, Rep by Chief Secretary to Government of
Andhra Pradesh, Secretariat Buildings \Velagapuci, Amaravath!, Guntur
instrict. Andhra Pradesh.
2. The State of Andhra Pradesh, Rep by its Secretary fo Goverment,
Legal and Legislative Affairs and Justices, Law ODenariment, Secretariat
Buidings, Velaganud!, Amarayath!, Guntur District. Andhra Pradesh.
3. The Stete of Andhra Pradesh, Ren by fs Princinal Secretary, Finance
(HR-] Pig. and Policy) Department, Secretariat Buildings, Velagapudi:
Amaravathi, Guniur District. Andhra Pradesh,
. Respondents
Petition under Arte fe 226 of the Constiution of india praying that in the
circumsiances stated in the affidavit fied therewith, the High Court may be
pleased to issue a wrif, order or direction more particularly ane in the nature of
WRIT OF MANDAMUS Declaring The Andhra Pradesh Regularisation of
services of Contract Employees Act, 2023 (Act 30 of 2023),
Dated. 20.10.2023, is Null and Voki, Ultra vires, Unconstitutional . without
Legislative competence and viniative of Articles 14, 16, 21 of Constitution of
india and Sei a aside the same and aise declare the G.G.Ms No. 114, Dated,
214020223 and Cir, Memo No. sQS970S/FINDT-HROPDPP OCEys2/e0e3:
Rated. 13.12.2083 issued by the Qrd Respondent is legal, arblirary and sef a
side the sare and Consequently direct the respondents not to reguiarize the
services of the contract amninyees pursuant fo the above Act 40 of 2024 and
E
Ai
ned
4
%
"D3
C3
o>
JM
cH
Be
3
¢,
© en a fy AES MPR
. ated. 13.12. 2083
iA NO: 2 OF 2024
Petition under Section 151 of CPC is fled praying that in the
circumatances stated in the affidavit filed in support of the petition, the High
Court may be pleased to Stay the operation of the Andhra Pradesh
Requiarisation of services of Contract Employees Act, 2023 ( Act 30 of 2029),
Mated $0.10.2023 and the GO.Ms No.ti4, Dated. 31.10.2023 and Cir,
Memo.No. 2099702/FINOT-HROPDPP OCEy82/2023, Dated.13. 12.2025,
Panding dispasal of WP S08 of 2024, on the fle of the High Court.
The petition coming on for hearing, upon perusing the Petition and the
affidavit fled In support thereof and the order of the High Court, dated
O8.07 2024, 12.02 2024, 23.02 2024, 22.00.2084, 16.04.2024 & 02.05 2024
made herein upon hearing the arguments of SRP SUDHIR MATTEGUNTA
Agvooate for the Fetifianers and GP FOR SERVICES |, for the Respondents.
WRIT PETITION NO: 2033 OF 2024
Between:
1. KB Harinarayana Charyulu, Sfo.Late RK. Ranga Gharyulu, Oce Junior
Lecturer, Commerce (MTS) Aged about $7 years, Rio. GAC,
Aciauria, Anakapall District,
2. L. Venkateswara Rao, S/o. Late L. Danaiah, Oce Junior Lecturer,
aaolagy (MTS) Aged about 87 years, R/o. D.No.1-7, Bandar Road,
Challapalli, Krishna District
6s
A. & ¥. Gopala Krishna Reo, S/o. Surya Narayana, Occ Junior
Lecturer, Economics (MTS) Aged about 50 years, R/o FP No B-207,
Sr Rama Krishna Sai Appartments, FC] Colony, Kumudavalll Road,
Narasayya Agraharam, Bhimavarar-! West Godavari District.
ba
Sand
Vo Sabitha, WroSqd. Jabivulla, Qce Junior Lecturer, English (TS),
Aged about $3 years, Rio.SDS Government Junior College
dangareddigudem, Eluru [istrict
J. Venkanna, Sfod S N Murthy, Qec Junior Lecturer, Chamistry
(MTS), Aged about $5 years. R'o. Government Junior College,
Rotlaneta, Or. & R. Ambedkar Konaseema District.
VY. Rainamani, DYo. T. Bhaskar Rao, Oce Junior Lecturer, Chemistry
(MTS), Aged about $6 years, Rfo. Mo T. Government Junior College,
Nugyid, Elur District
S. Narise Rao, Sfo. Gangiself, Occ Junior Lecturer, Mathematics
(MTS), Aged about 9 years, Rio. Appanapoall, Near Ramalayam,
Mamidikuduru Mandal,
Y. Maiikariuna Rao, S/o.late Narayana Swamy, Aged about 53
years, Occ Junior Lecturer, Botany (MTS), Rio. Government Junier
Gaiege, Veeragaiiam, Parvathinuram, Manyam District.
Petitioners
AND
The State of Andhra Pradesh, Reoresented by He Principal
oecrelary, School Educaiion ¢.E.) Department, Velagapudi,
Amearavath, Guntur District.
The Cammissioner, intermediate Education, Thadepalli Guntur
District.
2
Fhe Regional Joint Director, internecdiate Education, fone-i and §,
Raiahmahencdravaram, East Godavari District.
The Princinal, Governrnent » Junior r Colleags, Koteuratia, Anekanalll
Distict
The Principal, Government Junior College, Pamarru, krishna [istrict
ot
~
5 6 VR Government Jumlor College, Bhimavaram, West Godavari
District,
7. The Principal, 8 0 8 Government Junior College, Jangareddigudem,
Eluru District
~
8. The Principal, Government Junior College, Kothapeta, Br B. R.
Ambedkar Konaseema District.
8. The Principal, Government Junior College, Nuzvicl, Eluru District.
10. The Principal, Government Junior College, Veeragatiam,
Parvathipuram Manyam District
Respondents
Petition under Ariicie 228 of the Constitution of india is Hed praying that
in the circumstances stated in the affidavit fled therewith, the High Courl may
be cleased to issue @ writ order or direction more particularly one in the nature
of WRIT OF MANDAMUS to declaring the Sub Section 1 of Section 3 of The
Andhra Pradesh Regularization of Services of Contractual Employees, Act SO
oF 2023 vide Gazette notification dale 20.10 2029 and Para 4 of
&.0 Ms .No.114 Finance GHRU-Pig. and Policy} Deparirnent di 27.70.2023 in
regularization of contractual employees working as on 02.08.2014 in
Gavernment Departments without including the petitioners nomenciature as
the petitioners are working night from 1991 fo 1893 (.@., 20 years} as Junior
Lecturers {P T) General Stream with MTS (Pay + GA) and issued
consequential 6 O.MS.No.5 Finance (HR.1-Pig. and Policy} Depariment dated
12.04.2024 reguiarizing the services of contract lecturers who were appointed
after 10 years of the pelifioners appointment and not reguiarizging the
patitioners services is contrary to he Para No.5¢ of the judgment of Hanble
Supreme Court reported in 2006 (4) SCO (imadevi Case) is Hegal, arbitrary;
discriminatory and in violation of Aricies 14, 16, 19, 21 and 300-A of
Gansttution of India and consequently direct the respondent authorities fo
reguiarize the service of the petitioners as the pelitioners are working as
Junior Lecturers (PT) with MTS (Pay + DA} on par with reguiar lecturers right
from 1994 to 1999 (Le., 30 years} by considering the length of the service o of
e
ihe pefiioners in terms of hulgment of Honble Supreme Court reported |
2005 (4) SCC (Umadevi Case).
iA NO: 1 OF 2024
Petition under Section "eC 38 fled praying that in the
qiroumiances stated in the affidavii Hed in support of the writ pefition, the
High Court may be pleased fo direct the respondent authorities to consider the
case of the petitioners to requianize the service of the netitioners ag the
petitioners are working as Junior Lecturers (PT) with MTS (Pays DA} on par
with regular lecturers right fram TO91 fo 1993 by considering the ena a
service of the petiiioners by ignoring in so far as nomenclature as mentic
in Sub Section 7 of Section 3 of Act dQ of 2020 and Para No4 of
aiid Finance (HR Panning & Policy} Denartment, detad
21.10.2023 and consequential G.O.Ms.NoS Finance (HRL-PIG.& Policy)
Deparimant dated 12.01.2024, on the file of the High Court.
The petilion coring on far hearing, ugon perusing the Petition and the
B
affidavit flecl In support thereof and the order of the High Court, dated
SOOT 2024, 12.02 2084, 23.02 2084, 22.00.2024, 18.04 2084 & 02.05. 2084
made ASTSin uson wee the arguments of SRIK.SATYANARAYANA
MURTHY Advocate for the Petitioners and GP for Higher Educaiion for
Respondent Nos 7 to 3.
WRIT PETITION NO: 2034 OF 2024
Hehween:
G.Govinda Reddy, S/o. Late &. Saniceva Reddy, Oce. Junior Lecturer,
"y
i
a
Mathematics {MTS}, Aged about SY years, Rilo.
Ralyandurgam Mandal, Ananthapuram Oistrict.
Os
a
a
word
40.
VV,
oi
. Surya Narayana, S/o. Late N. Hanumanthu, Oco. Junior Lecturer,
Ciies (MTS), Aged about SO years, R/o.D.No.1é/obe, Nesruqgani
Streei, Ananthapuram, Ananthapuram District,
PN. Harinath Babu, Sfo. Late P. N. Narayananpa, Occ. Junior
Lecturer, Hindi (MTS) Aged about S7 years, R/o.D.No Q80, Thogats
Street, Dharmavaram, Sri Qatya Sai District
G. Ravi Prabhas, S/o. Late G. Subhakar Rao, Occ. Junior Lecturer,
History (MTS), Aged about 55 years, R/o. H.No. 80/1 12/\Ge, Subhash
Nagar, Kurnael, Kurnoal District.
P. Ameerulia Khan, S/o. Late P Rasool Khan, Occ. Junior Lecturer,
Urdu (MTS), Aged about 58 years, R/o.H.No.g/218-4-1, Prakash Nagar,
Kadana, YSR Kadapa District.
P Srinivasa Reddy, S/o. Late P. Ch. Pullia Reddy, Occ. Junior Lecturer,
physics (MTS), Aged about 57 years, R/o.F.Na.004, 3 R Residency,
Hommala Satram, Nandyala, Nandyala District.
C. Balaiah, Sfo. Late GC. Maddulety, Qec. Junior Lecturer, Economics
(MTS), Aged about 59 years, R/o. H.No. 10/118, Vaddepeta, Pandyam,
Nandyala District.
G&. Venkata Ramana, S/o. Lafe G. Venkatagpa, Occ. Junior Lecturer,
Physios (MTS), Aged about 58 years, Rio. D.No2-2937, Mallia Vaari
otreet, Pler Post and Mandal, Annamayya District
K. Rama Devi, Wio.M. Rajasekhar babu, Occ. Junior Lecturer,
Chemistry MTS), Aged about 55 years, Rfo. Nandikotkur, Nandyal
District
M. Abdul Seleem, S/o. Late Abdul Rasheed, Goce. Junior Lecturer,
Physics (MTS), Aged aboul 58 years, R/o.Atmakur, Nandyal District. |
K. Sudhakar Reddy, S/o. Late K. Chinna Pan! Reddy, Aged about
58 years, Occ. Junior Lecturer in Civics, Government Junior College:
Guramkonda, Annamayya District.
Patitioners
AND
reed,
The State of Andhra Pradesh, Repressnted by its Principal Secretary,
ocheol Education (LE.) Department, Velagapudi, Amaravathi, Guntur
42. The Cornmyussioner, intermediate Education, Thadepalli, Guntur (istrict.
had
The Regional Joint Direater, Intermediate Education, Zone-IV, Kadana.
YSR Radana District
4. The Principal, Government Junior College (Boys), Rayadurg,
Ananthapuram District
t
a,
. The Principal, Government Junier College (Boys), New Town,
Ananthapuram, Ananthaouram District.
Paes x
The Principal, Gavernment Junior College, Ramagir, Sri Satya Sal
aa
Cystrict
nd
The Frincipal, Government Junior College (gins), Yernmiganur, Kurnoo!
District
& The Principal, Government Junior College (Boys), Kadapa, YSR
Kadena Distriat.
The Principal, Government Junior College, Bansganapall, Nandyal
Custrict.
YO. The Frncigal, Government Junior College (Giris}, Per,
2
Anmarmayya District.
VA. The Principal, Government Junior College, Nandigotkur, Nandyal
ta. The Principal, Government Junior College, Atmakur, Nanya!
13. The Princinal, Government Junior College, Gurramkonda,
ww
Annamayya District
Respondents:
"~ "y en
Patiion under Article 226 of the Cansitution of India is fled praying thal
in {he circumsiances stated in the affidavi filed therewith, the High Court may
be pleased to issue @ writ order or direction more particularly one in the nature
of WRIT OF MANDAMUS to declaring the Sub Section 1 of Section 3 of The
Anchra Pradesh Regularization of Services of Contractual Employees, Act 30
of 2023 vide Gazelle notification dated 20.10.2023 and Para 4 of
G.0.Ms.No.ti4 Finance (HRL-Pig. & Policy) Department dit 21.10.2023 in
reguanzation of contractual employess working as on 02.06.2014 in
Government Departments without including the petitioners nornenciature as
the petitioners are working right from 19914 fo 1998 (.e., 30 years) as Junior
Lecturers (PT) General Stream with MTS (Pay + DA) and issued
consequential G.O.MS.No.§ Finance (HR.I-Pig. & Policy) Department dated
12.01.2024 regularizing the services of contract lecturers who were appointed
afer 10 years of the petitioners appointment and not regularizing the
petiligners services is contrary fo the Para No.53 of the judgment of Hon'ble
Supreme Court reported in 2006 (4) SCC (Umacdevi Case) is legal, arbitrary,
discriminatory and in violation of Aricies 74, 76, 19, 24 and 300-A af
Constitution of india and consequently direct the respondent authorities to
raguianize the service of the petitioners as the petitioners are working as
Junior Lecturers (PT) with MTS (Pay + DA} on par with regular lecturers right
fram 7887 fo 1993 (Le., 30 years} by considering the length of the service of
ihe petitioners in terms of judgment of Hon'ble Supreme Court reported in
2006 (4) SG (Limadevi Case}.
iA NO: 1 OF 2024
Pettion under Section 151 CPC ie fled graying thet in the
circumstances stated in the affidavit filed in support of the writ petifion, the
High Court may be pleased to direct the respondent authorities to consider the
case of the petitioners to requlanze the service of the oellfioners as the
petitioners are working as Junior Lecturers (PT) with MTS (Pays DA} on par
with regular lecturers ight from 1894 to 1993 by considering the length of
service of the pelitianers by ignoring in so far as nomenclature as mentioned
in Sub Section 4 of Section 3 of Act 34 of S082 and Fara Ned of
G.O.Ms.No.id4 Finance (HR. _ Panning & Folicy) Department, dated
210.2023 and consequential G.O.Ms.No.5 Finance (HRJ-Pig. & Policy}
ee dated T2.01 2084, pending disposal of W P.No 2034 of 2024, an
the fle of the High Court.
The petition coming on for hearing, upon perusi ag the Petition and the
afidavit fled in support therent and the order of the High Court, dated
SOOT 2024 , 1202 2084, 25.02.2084, 22.03.2024, 18.04.2024 & 02.05.2024
made herein upen hearing the , atguments of SRI K.SATY, ANARAYANA
Respondent Nas.1 to 3, the Court made the following,
ORDER:
List on 30.07 2024,
interim orders granted earller In WLP. Nos.28493, 30243, 30273, 30397, $1864, 33036, 35224 & I8372 of 2023 and S08, 2038 & 2034 of 2024
shall continue to operate UH the next date of hearing,
. S SRINIVASA PRASAD ASSISTANT REGIS STRAR
1. One CC to SRLK RAGHU VEER Advocate [OPUC]
2. ONE CC TO SRI K. SATYANARAYANA MURTHY, ADVOCATE
fOPLC
3. ONE CC TO SRI SUDHIR MATTEGUNTA, ADVOCATE (OPUC}
4, One CC to SRLEMANO.) KUMAR BETHAPULH Advocate (OPUC)
§. One CO SRLA PHAN! BHUSHAN Advocate (OPUC}
& One CC to SREM.RLR_CHARKRAVARTHY Advocate fOPUC}
?. One CC to SREP V RAMANA. Advocate (OPUC)
8. One CC to SRLA RAJENDRA BABLI Advocate (OPUC}
8. Two COs to GP FOR SERVICES | High Court of Andhra Pradesh. -
POUT)
10. Two COs to GP FOR SERVICES IH, High Court of Andhra Pradesh, [OUT]
Ti. Two spare copies
NIGH COURT
HG, J & RG, J
DATED: 09.07 2024
NOTE: LIST ON 20.07 2024
ORDER
WRIT PETITION Nos: 29733, 20213, 20273, 30387, NS4, FG09G, Bez4 & 33872 OF 2023; SO8, 2093, 2034, 2608, $250, 10328 OF 2024
EXTENSION OF INTERIM ORDER
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