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Godavarthi Surya Kumari vs Godavarthi Savithri,
2024 Latest Caselaw 5171 AP

Citation : 2024 Latest Caselaw 5171 AP
Judgement Date : 5 July, 2024

Andhra Pradesh High Court - Amravati

Godavarthi Surya Kumari vs Godavarthi Savithri, on 5 July, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 1277 of 2024

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 05.07.2024 RNT, J

"Separate judgment is delivered dismissing the civil revision petition."

_________ RNT, J Dsr

 
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