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C. Thimmappa vs Vannala Chinna Thimmappa
2024 Latest Caselaw 981 AP

Citation : 2024 Latest Caselaw 981 AP
Judgement Date : 5 February, 2024

Andhra Pradesh High Court - Amravati

C. Thimmappa vs Vannala Chinna Thimmappa on 5 February, 2024

                                                                     45

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.935 of 2023

                              PROCEEDING SHEET

Sl.      DATE                                                        OFFICE
                                       ORDER
No                                                                    NOTE

06.    05.02.2024        Heard J. Janaki Rami Reddy, learned

counsel for the appellant, and Sri V.S.K. Rama Rao, learned counsel appearing for Sri Dadi Radha Krishna, learned counsel for respondent Nos.2, 3 and 5.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD

 
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