K R Reddy, Eluru, W.G.Dist vs Jinjirala Venkanna, Nalgonda Dist 4 ...
2024 Latest Caselaw 876 AP

Andhra Pradesh High Court - Amravati

K R Reddy, Eluru, W.G.Dist vs Jinjirala Venkanna, Nalgonda Dist 4 ... on 1 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1396 OF 2016

                         PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                        ORDER
No.                                                              NOTE
06. 30.01.2024 AVRB,J:

                   Heard the arguments of Sri B.V.Krishna
              Reddy, learned counsel for the appellant
              through     video      conference   and    Sri
              P.L.V.S.Prasad, learned counsel, representing
              learned      counsel        for     respondent

No.4/insurance company.

List the matter on 03.04.2024, for pronouncement of judgment.

_________ AVRB,J

MH