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Tummaganti Pydiraju vs Pilla Adibabu
2024 Latest Caselaw 1108 AP

Citation : 2024 Latest Caselaw 1108 AP
Judgement Date : 9 February, 2024

Andhra Pradesh High Court - Amravati

Tummaganti Pydiraju vs Pilla Adibabu on 9 February, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                MAIN CASE No: C.R.P.No.3189 of 2019

                             PROCEEDING SHEET

Sl.No    DATE                                                      OFFICE
                                      ORDER

NOTE

9. 09.02.2024 KM, J

Heard the submissions of learned counsel on both sides.

Post the matter on 13.02.2024. In the mean while, learned counsel for the petitioners has to place on record all the Judgments and Decisions, which they are relying upon.

_______ KM, J

ANI

 
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