Citation : 2024 Latest Caselaw 7852 AP
Judgement Date : 29 August, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE : Crl.A.No.137 of 2017
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
29.08.2024 KSR, J & SRK,J
(per Hon'ble Sri Justice K.Suresh Reddy)
Criminal Appeal is dismissed. (Vide Separate Judgment)
__________________ K.SURESH REDDY, J
______________________ K.SREENIVASA REDDY, J
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