Citation : 2024 Latest Caselaw 7560 AP
Judgement Date : 22 August, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: M.A.C.M.A.No.329 of 2017 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
14. 22.08.2024 SV,J Heard both sides. List the matter on 28.08.2024, under the caption 'for Judgment'.
_______ SV,J KNN
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