Tamma Reddy Pani Grahi vs Vosa Venu Prasad 2 Others
2024 Latest Caselaw 6858 AP

Andhra Pradesh High Court - Amravati

Tamma Reddy Pani Grahi vs Vosa Venu Prasad 2 Others on 7 August, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No.3267 of 2011

                          PROCEEDING SHEET


Sl.     DATE                           ORDER                           OFFICE
No.                                                                     NOTE

5.    07.08.2024   RNT, J & VN, J
                         Heard Sri P.A.N.V.Ravi Teja, learned

                   counsel representing Sri Y.Sudhakar, learned

                   counsel for the appellant and Sri Gudi Srinivasu,

                   learned Standing Counsel for the 3rd respondent.

Reserved for judgment.

_____________ RNT, J

_____________ VN, J Pab