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Rathnamma vs The State Of Andhra Pradesh
2024 Latest Caselaw 6680 AP

Citation : 2024 Latest Caselaw 6680 AP
Judgement Date : 2 August, 2024

Andhra Pradesh High Court - Amravati

Rathnamma vs The State Of Andhra Pradesh on 2 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: WP No. 10440 of 2018

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 02.08.2024 RNT, J

"Separate judgment is passed dismissing writ petition for want of prosecution."

_________ RNT, J Dsr

 
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