Ap Trasco Ltd vs M.Sunkanna
2023 Latest Caselaw 4628 AP

Citation : 2023 Latest Caselaw 4628 AP
Judgement Date : 29 September, 2023

Andhra Pradesh High Court - Amravati

Ap Trasco Ltd vs M.Sunkanna on 29 September, 2023

         HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
 MAIN CASE No: Second Appeal No.323 of 2011
                         PROCEEDING SHEET
Sl.     DATE                      ORDER                       OFFICE
No.                                                            NOTE
      29.09.2023 TMR,J

                      Despite posting the matter under the
                caption 'for Orders', no representation is
                made on behalf of respondents.

Learned counsel for the appellants is present.

Reserved 'for Judgment'.

_______ TMR,J KNN

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