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Taragalla Veeraiah Died vs B.Kanakdurgamma
2023 Latest Caselaw 4614 AP

Citation : 2023 Latest Caselaw 4614 AP
Judgement Date : 29 September, 2023

Andhra Pradesh High Court - Amravati

Taragalla Veeraiah Died vs B.Kanakdurgamma on 29 September, 2023

      THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO


                   SECOND APPEAL No.246 of 2004


JUDGMENT:

Even though the matter is listed today under the caption "For

Dismissal", there is no representation on behalf of the appellants.

Therefore, the present Second Appeal is dismissed for

non-prosecution. No order as to costs.

Miscellaneous petitions, if any, pending in this appeal shall

stand closed.

_______________________________ V.GOPALA KRISHNA RAO, J 29th September, 2023 cbn

HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

C-149

S.A.No.246 of 2004

29th September, 2023

cbn

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