G.Somasekhar Reddy, Ananthapur ... vs The State Of A.P.,Through ...
2023 Latest Caselaw 4573 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.R.C.No.378 of 2012

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

03. 27.09.2023 AVRB,J:

Heard the arguments of Sri V.Sai Kiran, learned counsel, representing Sri N.Ranga Reddy, learned counsel for the petitioner and Smt.D.Prasanna Lakshmi, learned Assistant Public Prosecutor.

Learned counsel for the petitioner seeks to reduce the term of imprisonment against the petitioner, in case if the Court is going to confirm the judgment of the appellate Court.

Reserved for orders.

_________ AVRB,J

MH