United India Insurance Company ... vs Smt. Yelleti Venkata Eswaramma ...
2023 Latest Caselaw 4547 AP

Citation : 2023 Latest Caselaw 4547 AP
Judgement Date : 26 September, 2023

Andhra Pradesh High Court - Amravati

United India Insurance Company ... vs Smt. Yelleti Venkata Eswaramma ... on 26 September, 2023

             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No: C.M.A. No.472 of 2005
                            PROCEEDING SHEET

SL.     DATE                              ORDER                           OFFICE
NO.                                                                        NOTE
48.   26.09.2023   VJP, J
                         Heard      the   learned   counsel   for   the
                   respondent(s).

Post the matter on 12.10.2023 under the caption 'For Judgment'.

_______ VJP, J PND

Download the LatestLaws.com Mobile App