Citation : 2023 Latest Caselaw 4432 AP
Judgement Date : 21 September, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: A.S.No.437 of 2023 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
2. 21.09.2023 DVSS, J & DVR,J
Learned counsel for the appellant states that against the very same decree and judgment in O.S.No.12 of 2012 another appeal i.e., A.S.No.432 of 2023 was filed by Sri G.Rama Gopal, learned counsel.
Learned counsel for the appellant is permitted to serve papers on Sri G.Rama Gopal, learned counsel in A.S.No.432 of 2023.
List on 05.10.2023. Interim order granted earlier is extended till then.
_______ DVSS,J
______ DVR,J AG/KGR SL. DATE ORDER OFFICE NO. NOTE
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!