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Mohammad Dada Saheb, vs The State Of Andhra Pradesh
2023 Latest Caselaw 4385 AP

Citation : 2023 Latest Caselaw 4385 AP
Judgement Date : 20 September, 2023

Andhra Pradesh High Court - Amravati

Mohammad Dada Saheb, vs The State Of Andhra Pradesh on 20 September, 2023

      THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.30297 of 2022

JUDGMENT:-

No representation for the petitioner.

2. The docket order shows that on 20.06.2023, 11.07.2023

and on the previous date 29.08.2023 also, there was no

representation for the petitioner.

3. Today also, there is no representation or request from the

petitioner's side.

4. The Writ Petition is dismissed for "want of prosecution".

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J

Date: 20.09.2023 SCS

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.30297 of 2022

Date: 20.09.2023

Scs

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