Kanneganti Swarupa Rani vs Sri Muppavarapu Venkata Subbarao
2023 Latest Caselaw 4242 AP

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: A.S.No.124 of 2023
                     PROCEEDING SHEET
SL.     DATE                           ORDER                         OFFICE
NO.                                                                   NOTE
05    13.09.2023

DVSS, J & DVR,J

No representation for the appellant as the order dated 12.07.2023 two appeals were filed questioning the same judgment.

Learned counsel for the petitioner wants to file an application to refund the Court fee. But no application has been filed and there is no representation either.

List on 20.09.2023 under the caption 'for order'.

_______ DVSS,J

______ DVR,J

ANS/SNI