United India Insurance Company ... vs Bandla Palli Chinnakka
2023 Latest Caselaw 4238 AP

Citation : 2023 Latest Caselaw 4238 AP
Judgement Date : 13 September, 2023

Andhra Pradesh High Court - Amravati

United India Insurance Company ... vs Bandla Palli Chinnakka on 13 September, 2023

Bench: Venuthurumalli Gopala Rao

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.1703 of 2014

                     PROCEEDING SHEET

Sl. DATE                               ORDER                          OFFICE
No.                                                                    NOTE
8.  13-09-2023   VGKR,J

                           Heard Sri N.Rama Krishna, learned
                 counsel for the appellant and Ms.Anjani Priya,
                 learned     counsel   appeared   on   behalf    of
                 Sri M.Karibasaiah, learned counsel for 1st to 4th
                 respondents.

List the matter on 15.09.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

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