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Terugucherla Appa Rao vs Giduthuri Ganesh Another
2023 Latest Caselaw 4235 AP

Citation : 2023 Latest Caselaw 4235 AP
Judgement Date : 13 September, 2023

Andhra Pradesh High Court - Amravati

Terugucherla Appa Rao vs Giduthuri Ganesh Another on 13 September, 2023

Bench: Venuthurumalli Gopala Rao

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                 M.A.C.M.A.No.2582 of 2012

JUDGMENT:

When the matter was called on 06.09.2023, there was

no representation on behalf of both sides. Even though the

matter is listed today under the caption "for dismissal", there

is no representation on behalf of both sides.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.13.09.2023 ANI

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A.No.2582 of 2012

Dt.13.09.2023

ANI

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