G.Nacharaiah, vs The State Of A.P., Rep By Pp.,
2023 Latest Caselaw 4211 AP

Citation : 2023 Latest Caselaw 4211 AP
Judgement Date : 12 September, 2023

Andhra Pradesh High Court - Amravati

G.Nacharaiah, vs The State Of A.P., Rep By Pp., on 12 September, 2023

Bench: B V Chakravarthi

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. CRL.A.No.1039 OF 2007

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                  OFFICE
                                    ORDER

NOTE

13. 12.09.2023 BVLNC, J

The Criminal Appeal is disposed of

as abated (vide separate judgment).

___________ BVLNC, J psk

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