Citation : 2023 Latest Caselaw 4169 AP
Judgement Date : 11 September, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. S.A.No.1071 OF 2000
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE
37 11.09.2023 BVLNC, J
The Second Appeal is dismissed
with costs (vide separate judgment).
___________ BVLNC, J psk
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