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Kalla Dhanaraju vs Yedla Anand Kumar
2023 Latest Caselaw 4168 AP

Citation : 2023 Latest Caselaw 4168 AP
Judgement Date : 11 September, 2023

Andhra Pradesh High Court - Amravati

Kalla Dhanaraju vs Yedla Anand Kumar on 11 September, 2023

Bench: V Srinivas

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:S.A.Nos.1681, 1703, 1706 and 1707of2018

PROCEEDING SHEET

OFFICE Sl.No. DATE ORDER NOTE

17. 11.09.2023 SV, J

Since the judgment in Original Suit No.638 of 2007 was delivered by me, Registry is directed to post these matters before another bench after obtaining necessary orders from the Hon'ble The Chief Justice.

_____________ SV, J NKA

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