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G.S.Venkat Rao vs Chappadi Swamy Nadha Rao
2023 Latest Caselaw 4068 AP

Citation : 2023 Latest Caselaw 4068 AP
Judgement Date : 5 September, 2023

Andhra Pradesh High Court - Amravati
G.S.Venkat Rao vs Chappadi Swamy Nadha Rao on 5 September, 2023
Bench: T Mallikarjuna Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.69 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

17. 05.09.2023 TMR,J

Learned counsel for the appellants submits that he has no reply arguments.

Reserved "for judgment".

________ TMR, J

MS

 
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